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20 February 1996
Supreme Court 5 pages R.M.TEWARI, ADV. Vs STATE (NCT OF DELHI) .
Bench: VERMA,JAGDISH SARAN (J) |
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20 February 1996
Supreme Court 4 pages COSTAO FERNANDES Vs STATE AT THE INSTANCE OF D.S.P.,CBI,BOMB
Bench: RAY,G.N. (J) |
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20 February 1996
Supreme Court 2 pages BADDULA LAKSHMAIAH & OTHERS Vs SRI ANJANEYA SWAMI TEMPLE & OTHERS
Bench: PUNCHHI,M.M. |
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20 February 1996
Supreme Court 11 pages ACHUTRAO HARIBHAU KHODWA Vs STATE OF MAHARASHTRA AND ORS.
Bench: KIRPAL B.N. (J) |
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20 February 1996
Supreme Court 2 pages MANSU Vs SHADI RAM
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20 February 1996
Supreme Court 5 pages M/S. PRAKASH TRADINGS COMPANY Vs COMMISSIONER OF INCOME TAX,GUJARAT
Bench: JEEVAN REDDY,B.P. (J) |
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19 February 1996
Supreme Court 0 pages ASHOK KUMAR SINGHAL Vs STATE OF MADHYA PRADESH
Case number: C.A. No.-004258-004258 / 1996 |
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19 February 1996
Supreme Court 0 pages BANK OF BARODA Vs RAJENDER PAL SONI
Case number: C.A. No.-004390-004390 / 1996 |
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19 February 1996
Supreme Court 2 pages DEV RAJ (D) BY LRS. Vs HARBANS SINGH (D) BY LRS.
Bench: RAMASWAMY,K. |
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19 February 1996
Supreme Court 2 pages MUNICIPAL COMMITTEE, BAHADURGARH Vs STATE OF HARYANA .
Bench: JEEVAN REDDY,B.P. (J) |
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19 February 1996
Supreme Court 4 pages ANIL Vs STATE OF MAHARASHTRA
Bench: ANAND,A.S. (J) |
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19 February 1996
Supreme Court 18 pages DELHI SCIENCE FORUM Vs U O I
Bench: SINGH N.P. (J) |
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19 February 1996
Supreme Court 8 pages LIFE INSURANCE CORPORATION OF INDIA,BOMBAY Vs COMMISSIONER OF INCOME TAX, BOMBAY
Bench: VERMA,JAGDISH SARAN (J) |
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19 February 1996
Supreme Court 3 pages PADMINI CHANDRASEKHARAN [SINCE DECEASED] THROUGH LRS. Vs R. RAJAGOPAL REDDY [SINCE DECEASED] THROUGH LRS.
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19 February 1996
Supreme Court 7 pages FERTILIZER CORPORATION OF INDIA LTD. Vs UNION OF INDIA & ORS.
Bench: SINGH N.P. (J) |