Showing 28666 - 28680 of 41947 judgements
20 February 1996
Supreme Court
5 pages
R.M.TEWARI, ADV. Vs STATE (NCT OF DELHI) .

Bench: VERMA,JAGDISH SARAN (J)
Case number: W.P.(Crl.) No.-000019-000019 / 1995
Diary number: 28 / 1995
Advocates: PETITIONER-IN-PERSON Vs

20 February 1996
Supreme Court
4 pages
COSTAO FERNANDES Vs STATE AT THE INSTANCE OF D.S.P.,CBI,BOMB

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000242-000242 / 1996
Diary number: 818 / 1996

20 February 1996
Supreme Court
2 pages
BADDULA LAKSHMAIAH & OTHERS Vs SRI ANJANEYA SWAMI TEMPLE & OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 4090 of 1984

20 February 1996
Supreme Court
11 pages
ACHUTRAO HARIBHAU KHODWA Vs STATE OF MAHARASHTRA AND ORS.

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 3318 of 1979

20 February 1996
Supreme Court
2 pages
MANSU Vs SHADI RAM

20 February 1996
Supreme Court
5 pages
M/S. PRAKASH TRADINGS COMPANY Vs COMMISSIONER OF INCOME TAX,GUJARAT

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 452 of 1978

19 February 1996
Supreme Court
0 pages
ASHOK KUMAR SINGHAL Vs STATE OF MADHYA PRADESH

Case number: C.A. No.-004258-004258 / 1996
Diary number: 78431 / 1991
Advocates: Vs PRATIBHA JAIN

19 February 1996
Supreme Court
0 pages
BANK OF BARODA Vs RAJENDER PAL SONI

Case number: C.A. No.-004390-004390 / 1996
Diary number: 10992 / 1995

19 February 1996
Supreme Court
2 pages
DEV RAJ (D) BY LRS. Vs HARBANS SINGH (D) BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-004286-004286 / 1996
Diary number: 11844 / 1995
Advocates: Vs ABHA R. SHARMA

19 February 1996
Supreme Court
2 pages
MUNICIPAL COMMITTEE, BAHADURGARH Vs STATE OF HARYANA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004120-004120 / 1996
Diary number: 11406 / 1994
Advocates: Vs RESPONDENT-IN-PERSON

19 February 1996
Supreme Court
4 pages
ANIL Vs STATE OF MAHARASHTRA

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000728-000728 / 1995
Diary number: 10164 / 1995
Advocates: SHAKIL AHMED SYED Vs

19 February 1996
Supreme Court
18 pages
DELHI SCIENCE FORUM Vs U O I

Bench: SINGH N.P. (J)
Case number: W.P.(C) No.-000691-000691 / 1995
Diary number: 14848 / 1995
Advocates: KAMINI JAISWAL Vs J. S. WAD

19 February 1996
Supreme Court
8 pages
LIFE INSURANCE CORPORATION OF INDIA,BOMBAY Vs COMMISSIONER OF INCOME TAX, BOMBAY

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 295 of 1979

19 February 1996
Supreme Court
3 pages
PADMINI CHANDRASEKHARAN [SINCE DECEASED] THROUGH LRS. Vs R. RAJAGOPAL REDDY [SINCE DECEASED] THROUGH LRS.

19 February 1996
Supreme Court
7 pages
FERTILIZER CORPORATION OF INDIA LTD. Vs UNION OF INDIA & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 660 of 1991