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23 February 1996
Supreme Court 4 pages CALCUTTA IRON MERCHANTS ASSOCIATION AND ANOTHER Vs COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
Bench: JEEVAN REDDY,B.P. (J) |
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23 February 1996
Supreme Court 6 pages K. NARASIMHA RAO Vs T.M. NASIMUDDIN AHMED
Bench: VERMA,JAGDISH SARAN (J) |
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23 February 1996
Supreme Court 0 pages GURBACHAN SINGH Vs SHIVALAK RUBBER INDUSTRIES
Case number: C.A. No.-000514-000514 / 1994 |
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22 February 1996
Supreme Court 8 pages DMAI Vs
Bench: HANSARIA B.L. (J) |
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22 February 1996
Supreme Court 6 pages UNION OF INDIA Vs G.S. ATWAL & CO.
Bench: RAMASWAMY,K. |
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22 February 1996
Supreme Court 2 pages DMAI Vs
Bench: RAMASWAMY,K. |
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22 February 1996
Supreme Court 9 pages GOWRISHANKAR Vs JOSHI AMBA SHANKAR FAMILY TRUST
Bench: AHMADI A.M. (CJ) |
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22 February 1996
Supreme Court 4 pages JUNJARAM Vs BHAURAO & ORS.
Bench: RAMASWAMY,K. |
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22 February 1996
Supreme Court 2 pages HIRA LAL [DEAD] BY LRS. ETC. Vs STATE OF MAHARASHTRA & ANR.
Bench: RAMASWAMY,K. |
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22 February 1996
Supreme Court 2 pages ASSOCIATION OF CHEMICAL WORKERS Vs S.D. RANE & ORS.
Bench: RAMASWAMY,K. |
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22 February 1996
Supreme Court 0 pages STATE OF KARNATAKA Vs MOIN PATAL AND OTHERS
Case number: Appeal (crl.) 113 of 1983 |
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20 February 1996
Supreme Court 4 pages MOHD. ASLAM KHAN Vs NARCOTICS CONTROL BUREAU
Bench: VENKATASWAMI K. (J) |
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20 February 1996
Supreme Court 1 pages DMAI Vs
Bench: J.S. VERMA,N.P. SINGH,B.N. KIRPAL |
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20 February 1996
Supreme Court 3 pages BHARAT PORGE LTD. Vs A.B. ZODGE
Bench: RAY,G.N. (J) |
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20 February 1996
Supreme Court 7 pages DIRECTOR, AIIMS Vs NIKHIL TANDON
Bench: JEEVAN REDDY,B.P. (J) |