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14 February 1996
Supreme Court 2 pages RAGHUNATH Vs POPAT LAL & ORS.
Bench: RAMASWAMY,K. |
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14 February 1996
Supreme Court 1 pages MUKHTIAR AHMED Vs SMT.HUSAN BANO & ORS.
Bench: RAMASWAMY,K. |
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14 February 1996
Supreme Court 4 pages K. NANDAKUMAR Vs MANAGING DIRECTOR, THANTHAL PERIYARTRANSPORT CORPORATION.
Bench: BHARUCHA S.P. (J) |
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14 February 1996
Supreme Court 3 pages UNION TERRITORY, CHANDIGARHADMN. & ORS. Vs MANAGING SOCIETY, GOSWAMI, GDSDC
Bench: KULDIP SINGH (J) |
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13 February 1996
Supreme Court 0 pages KUNDANBHAI DULABHAI SHAIKH Vs DISTT. MAGISTRATE, AHMEDABAD AND ORS.
Case number: Writ Petition (crl.) 491 of 1995 |
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13 February 1996
Supreme Court 2 pages S.AJARAM BI @ HAJARAM BIBI Vs S.KHURSHID BEGUM
Bench: HANSARIA B.L. (J) |
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13 February 1996
Supreme Court 2 pages UNION OF INDIA Vs VICTORY PLASTIC
Bench: JEEVAN REDDY,B.P. (J) |
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13 February 1996
Supreme Court 36 pages INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs UNION OF INDIA .
Bench: JEEVAN REDDY,B.P. (J) |
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13 February 1996
Supreme Court 1 pages A. ARMUGAM CHETTIYAR Vs LOKNAYAKAMMA
Bench: KULDIP SINGH (J) |
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13 February 1996
Supreme Court 9 pages STATE (THROUGH CBI/NEW DELHI) Vs S.J. CHOUDHARY
Bench: VERMA, JAGDISH SARAN (J),RAY, G.N. (J),SINGH N.P. (J),FAIZAN UDDIN (J),NANAVATI G.T. (J) |
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13 February 1996
Supreme Court 5 pages THE COMMISSIONER OF INCOME TAX, KERALA Vs THE KILKOTAGIRI TEA & COFFEE ESTATE CO. LTD.
Bench: SEN,S.C. (J) |
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13 February 1996
Supreme Court 6 pages YUSUF MUSA CHAUHAN & ORS. Vs STATE OF MAHARASHTRA
Bench: NANAVATI G.T. (J) |
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13 February 1996
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX(CENTRAL-II), CALCUTTA Vs M/S.DUNCAN BROTHERS & CO.LTD., CALCUTTA
Bench: MANOHAR SUJATA V. (J) |
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13 February 1996
Supreme Court 24 pages UNION OF INDIA & ANR., ETC. ETC. Vs A.SANYASI RAO & ORS., ETC. ETC.
Bench: PARIPOORNAN,K.S.(J) |
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13 February 1996
Supreme Court 9 pages STATE (THROUGH CBI/NEW DELHI) Vs S.J.CHOUDHARY
Bench: JAGDISH SARAN VERMA,G.N.RAY,N.P.SINGH,FAIZAN UDDIN,G.T.NANAVATI |