Judgements

Showing 28681 - 28695 of 41947 judgements
16 February 1996
Supreme Court
2 pages
GHANSHYAM JAISWAL Vs KAMAL SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-003795-003795 / 1996
Diary number: 16363 / 1995
16 February 1996
Supreme Court
3 pages
BABU LAL Vs RAJ KUMAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-003765-003765 / 1996
Diary number: 9126 / 1995
Advocates: Vs CAVEATOR-IN-PERSON

16 February 1996
Supreme Court
2 pages
U O I Vs RANCHI MUN. CROPN.

Bench: RAMASWAMY,K.
Case number: C.A. No.-003646-003646 / 1996
Diary number: 12260 / 1995
16 February 1996
Supreme Court
1 pages
J. JOSE DHANAPAUL Vs S. THOMAS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003610-003610 / 1996
Diary number: 89318 / 1993
15 February 1996
Supreme Court
0 pages
UNION OF INDIA Vs MOTI LAL

Case number: C.A. No.-003619-003624 / 1996
Diary number: 19039 / 1994
15 February 1996
Supreme Court
11 pages
DMAI Vs

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-003679-003680 / 1984
Diary number: 68217 / 1984
15 February 1996
Supreme Court
10 pages
DMAI Vs

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000471-000472 / 1978
Diary number: 61138 / 1978
15 February 1996
Supreme Court
7 pages
MUNICIPAL COMMITTEE Vs PARSHOTAM DASS .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-003432-003432 / 1996
Diary number: 75590 / 1990
Advocates: Vs P. N. PURI

15 February 1996
Supreme Court
2 pages
ABDUL AZIZ ABDUL RAZAK Vs M.C. OF GREATER BOMBAY

Bench: RAMASWAMY,K.
Case number: C.A. No.-003819-003819 / 1996
Diary number: 10014 / 1995
15 February 1996
Supreme Court
2 pages
STATE OF PUNJAB Vs DARSHAN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-008479-008480 / 2003
Diary number: 17393 / 2002
Advocates: Vs BALBIR SINGH GUPTA

15 February 1996
Supreme Court
4 pages
PALI DEVI Vs CHAIRMAN MANAGING COMMITTEE

Bench: PUNCHHI,M.M.
Case number: C.A. No.-003841-003843 / 1996
Diary number: 63957 / 1995
Advocates: Vs PREM MALHOTRA

15 February 1996
Supreme Court
3 pages
STATE OF U.P. Vs RAM KUMARI DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-003814-003814 / 1996
Diary number: 6681 / 1995
15 February 1996
Supreme Court
5 pages
SINGHAI LALCHAND JAIN (DEAD) BY LRS. Vs RASHTRIYA SWAYAM SEWAK SANGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003796-003796 / 1996
Diary number: 89322 / 1993
Advocates: Vs SHEELA GOEL

15 February 1996
Supreme Court
1 pages
UNION OF INDIA Vs RAM SUA SHARMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-003626-003626 / 1996
Diary number: 8012 / 1995
Advocates: Vs T. G. NARAYANAN NAIR

15 February 1996
Supreme Court
2 pages
SECY. TO GOVT.,PROHIBITION &EXCISE DEPT. Vs L. SRINIVASAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-003658-003659 / 1996
Diary number: 76057 / 1994
Advocates: Vs V. BALACHANDRAN