Judgements

NAIN KAUR & ANR. Vs STATE OF J & K. & ORS.

U.O.I. Vs S.J.THANAWALLA

Bench: RAMASWAMY,K.
Case number: C.A. No.-004387-004387 / 1996
Diary number: 84592 / 1992

UP SHIKSHA & EDUCATION BOARD Vs RAJENDER PRASAD GUPTA

Bench: RAMASWAMY,K.
Case number: C.A. No.-004288-004288 / 1996
Diary number: 7326 / 1994
Advocates: Vs DINESH KUMAR GARG

STATE OF BIHAR Vs RAMDEO YADAV

Bench: RAMASWAMY,K.
Case number: C.A. No.-004283-004283 / 1996
Diary number: 15144 / 1995
Advocates: Vs R. P. WADHWANI

SHIMLA DEVELOPMENT AUTHORITY Vs ASHA RANI

Bench: RAMASWAMY,K.
Case number: C.A. No.-004388-004388 / 1996
Diary number: 10029 / 1995

LAKHI BARUAH Vs PADMA KANTA KALITA

Bench: RAY,G.N. (J)
Case number: C.A. No.-003866-003866 / 1996
Diary number: 76058 / 1994
Advocates: Vs V. D. KHANNA

G. SUNDARESWARARAO Vs GOVT. OF A.P.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-005934-005935 / 1996
Diary number: 62343 / 1996

MUNICIPAL CORPORATION OF GREATER BOMBAY Vs MAFATLAL INDUSTRIES

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-011142-011142 / 1995
Diary number: 72104 / 1994
Advocates: Vs BHARAT SANGAL

SURINDER KAUR Vs STATE OF PUNJAB .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004393-004393 / 1996
Diary number: 76078 / 1994
Advocates: Vs G. K. BANSAL

RAMESH SINGH Vs CINTA DEVI .

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-004255-004255 / 1996
Diary number: 3999 / 1994

COMMNR.OF CENT.EXCISE,CALCUTTA Vs M/S.EMKAY INVESTMENTS (P)LTD.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002360-002361 / 1999
Diary number: 3630 / 1999
Advocates: B. KRISHNA PRASAD Vs V. J. FRANCIS

KRISHI UTPADAN MANDI SAMITI,HALDWANI Vs M/S INDIAN WOOD PRODUCTS LTD

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-003896-003896 / 1996
Diary number: 13131 / 1994

J.ASHOK KUMAR Vs STATE OF ANDHRA PRADESH

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-001493-001493 / 1994
Diary number: 70143 / 1994

RAVINDRA TRIAMBAK CHOUTHMAL Vs STATE OF MAHARASHTRA

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000252-000252 / 1996
Diary number: 19427 / 1995
Advocates: Vs V. N. RAGHUPATHY

UNION OF INDIA & ORS. Vs CORPORAL A.K. BAKSHI & ANR.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 630 of 1993