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28 February 1996
Supreme Court 8 pages PHIROZE DINSHAW LAM Vs U.O.I. .
Bench: JEEVAN REDDY,B.P. (J) |
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28 February 1996
Supreme Court 5 pages THE COMMISSIONER OF INCOME TAX,LUCKNOW Vs M/S. NARANG DAIRY PRODUCTS,LUCKNOW.
Bench: PARIPOORNAN,K.S.(J) |
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28 February 1996
Supreme Court 6 pages UNION OF INDIA AND OTHERS Vs RAM PHAL
Bench: NANAVATI G.T. (J) |
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28 February 1996
Supreme Court 7 pages COLLECTOR OF CENTRAL EXCISE,HYDERABAD ETC.ETC. Vs M/S.VAZIR SULTAN TOBACCO COMPANYLIMITED, HYDERABAD ETC.ETC.
Bench: JEEVAN REDDY,B.P. (J) |
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27 February 1996
Supreme Court 5 pages V. SUBBA RAO Vs SECRETARY TO PANCHAYAT RAJ .
Bench: MANOHAR SUJATA V. (J) |
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27 February 1996
Supreme Court 5 pages GOPALJI KHANNA Vs ALLAHABAD BANK .
Bench: NANAVATI G.T. (J) |
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27 February 1996
Supreme Court 6 pages SHAHEEN WELFARE ASSN. Vs U O I
Bench: MANOHAR SUJATA V. (J) |
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27 February 1996
Supreme Court 9 pages STATE OF RAJASTHAN Vs KISHORE
Bench: RAMASWAMY,K. |
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27 February 1996
Supreme Court 11 pages DMAI Vs
Bench: KIRPAL B.N. (J) |
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27 February 1996
Supreme Court 2 pages W.B.S.E.B Vs FAKIR CHAND RICE MILL
Bench: RAMASWAMY,K. |
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27 February 1996
Supreme Court 3 pages U O I Vs K.V. VIJEESH
Bench: AHMADI A.M. (CJ) |
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27 February 1996
Supreme Court 3 pages D.D.A. Vs SHILPA COOP. GROUP HOUSING SOCIETY
Bench: HANSARIA B.L. (J) |
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27 February 1996
Supreme Court 3 pages STATE OF HARYANA Vs RAJINDER SINGH
Bench: HANSARIA B.L. (J) |
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27 February 1996
Supreme Court 4 pages GOVT OF TAMIL NADU Vs P.A. MANICKAM
Bench: BHARUCHA S.P. (J) |
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27 February 1996
Supreme Court 2 pages VARELI WEAVES PVT.LTD. & ANR. Vs UNION OF INDIA & ORS.
Bench: BHARUCHA S.P. (J) |