Showing 28696 - 28710 of 41947 judgements
15 February 1996
Supreme Court
1 pages
J.L. JAIN Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-003636-003636 / 1996
Diary number: 3965 / 1995

15 February 1996
Supreme Court
4 pages
NATIONAL COUNCIL FOR CEMENT & BLDG.MTRLS Vs STATE OF HARYANA

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-003519-003519 / 1996
Diary number: 16505 / 1995

15 February 1996
Supreme Court
2 pages
U.T.CHANDIGARH Vs CHARANJIT KAUR

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000253-000253 / 1996
Diary number: 9056 / 1995

15 February 1996
Supreme Court
8 pages
RITESH R.SAH Vs Y.L.YAMUL .

Bench: G.B. PATTANAIK (J)
Case number: W.P.(C) No.-000693-000693 / 1995
Diary number: 15490 / 1995
Advocates: EJAZ MAQBOOL Vs

15 February 1996
Supreme Court
3 pages
STATE OF U.P. Vs RAMASHRAYA YADAV

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-003366-003366 / 1996
Diary number: 7133 / 1995
Advocates: Vs SHIVA PUJAN SINGH

14 February 1996
Supreme Court
3 pages
DMAI Vs

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-002372-002374 / 1987
Diary number: 70710 / 1987

14 February 1996
Supreme Court
5 pages
KAHANDU DAULAT DANGDE Vs JAYWANTRAO YADAVRAO KHARADE .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-005400-005400 / 1995
Diary number: 20356 / 1994
Advocates: J. S. WAD Vs UMESH BHAGWAT

14 February 1996
Supreme Court
4 pages
SWETAMBAR STHANAKWASI JAIN SAMITI Vs ALLEGED COMMT. OF MGT.S.R.J.I.C.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003368-003368 / 1996
Diary number: 11300 / 1994
Advocates: Vs AJIT PUDUSSERY

14 February 1996
Supreme Court
3 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000547-000548 / 1976
Diary number: 60768 / 1976

14 February 1996
Supreme Court
3 pages
BALMOKAND KHATRI EDUCATIONAL ANDINDUSTRIAL TRUST, AMRITSAR Vs STATE OF PUNJAB & ORS.

14 February 1996
Supreme Court
2 pages
J.R. JANI & ORS. Vs AHMED EBRAHIM OF RANGOON.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 757 of 1975

14 February 1996
Supreme Court
2 pages
PUTTU LAL (DEAD) BY LRS. Vs STATE OF U.P. & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2478 of 1977

14 February 1996
Supreme Court
2 pages
SANT SINGH Vs THE ADDITIONAL DISTRICT JUDGE,JHANSI & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2477 of 1977

14 February 1996
Supreme Court
3 pages
SAHADU BALA BOTRE (DEAD) BY LRS.AND ANR. Vs NAMDEO BAPUJI KERALA (DEAD) BY LRS.AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 563 of 1972

14 February 1996
Supreme Court
2 pages
THE STEEL AUTHORITY OF INDIAAND ORS. Vs NEW MARINE COAL CO. (PVT.) LTD.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3496 of 1982