Judgements

U.P. STATE ROAD TPT CORPN. Vs TRILOK CHANDRA .

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-007760-007761 / 1996
Diary number: 89397 / 1993

DHANNALAL Vs D.P. VIJAYVARGIYA

Bench: SINGH N.P. (J)
Case number: C.A. No.-007881-007881 / 1996
Diary number: 15722 / 1995
Advocates: Vs PRAMOD DAYAL

STATE OF MAHARASHTRA Vs PURSHOTTAM

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-008230-008230 / 1996
Diary number: 2620 / 1995

THE STATE OF MADHYA PRADESH Vs MOHAN LAL & ORS.

Bench: G.B. PATTANAIK (J)
Case number: Appeal Criminal 151 of 1984

MODI RUBBER LIMITED S ANOTHER Vs UNION OF INDIA & OTHERS

Bench: SEN,S.C. (J)
Case number: Appeal Civil 1845 of 1981

DHANNALAL Vs D.P. VIJAYVARGIYA & ORS.

PREM RAJ AND ANR. Vs STATE OF MAHARASHTRA

STATE OF U.P. Vs ZALIM & ORS.

SMT. VIJAYALAKSHMI Vs B. HIMANTHARAJA CHETTY & ANR.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1298 of 1979

DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Bench: JEEVAN REDDY,B.P. (J)
Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

U O I Vs KIRLOSKAR PNEUMATIC CO

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-007722-007722 / 1996
Diary number: 2365 / 1996
Advocates: Vs SANDEEP NARAIN

PASCHIM BANGA KHAT MAJOOR Vs STATE OF W. BENGAL

Bench: AGRAWAL,S.C. (J)
Case number: W.P.(C) No.-000796-000796 / 1992
Diary number: 61338 / 1992

STATE OF ORISSA Vs MAHANADI COALFIELDS LTD. .

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-000330-000604 / 1995
Diary number: 11438 / 1994
Advocates: RAJ KUMAR MEHTA Vs FOX MANDAL & CO.

BAI SHAKRIBEN (D) BY LR. Vs SPECIAL LAND ACQN. OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-008284-008315 / 1996
Diary number: 1929 / 1996

THE STATE OF WEST BENGAL & ORS. Vs SRI KARTICK CHANDRA DAS & ORS.