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06 May 1996
Supreme Court 3 pages THE STATE OF WEST BENGAL & ORS. Vs SRI KARTICK CHANDRA DAS & ORS.
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06 May 1996
Supreme Court 0 pages HARI SHANKER ETC. Vs STATE OF U.P. ETC.
Case number: Appeal (crl.) 530 of 1988 |
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06 May 1996
Supreme Court 0 pages UNION OF INDIA AND ANR. Vs M. BHASKAR AND ORS.
Case number: Appeal (civil) 5410 of 1991 |
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06 May 1996
Supreme Court 0 pages UNION OF INDIA AND ANR. Vs M. BHASKAR AND ORS.
Bench: K. RAMASWAMY,B.L. HANSARIA,S.B. MAJMUDAR |
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02 May 1996
Supreme Court 3 pages SUKHDEO Vs COMNR., AMRAVATI DIVISION, AMRAVATI &ANR
Bench: K. RAMASWAMY,G.B. PATTNAIK |
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02 May 1996
Supreme Court 2 pages SMT. SANTOSH YADAV Vs STATE OF HARYANA .
Bench: PUNCHHI,M.M. |
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02 May 1996
Supreme Court 2 pages KIRAN BALA Vs SURINDER KUMAR
Bench: PUNCHHI,M.M. |
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02 May 1996
Supreme Court 3 pages STATE OF KARNATAKA Vs N. MUDDAPPA .
Bench: RAMASWAMY,K. |
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02 May 1996
Supreme Court 3 pages STATE OF BIHAR Vs SURESH CHANDRA MUKHERJI
Bench: VERMA,JAGDISH SARAN (J) |
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02 May 1996
Supreme Court 5 pages M/S.ELPRO INTERNATIONAL LTD. Vs COLLECTOR OF CENTRAL EXCISE, PUNE
Bench: PARIPOORNAN,K.S.(J) |
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02 May 1996
Supreme Court 7 pages M/S. SUNDARAM CLAYTON LTD. Vs COMMISSIONER OF INCOME TAX
Bench: RAY,G.N. (J) |
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02 May 1996
Supreme Court 8 pages RAMESH BABULAL DOSHI Vs THE STATE OF GUJARAT
Bench: MUKHERJEE M.K. (J) |
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02 May 1996
Supreme Court 7 pages DR. RAM RAJ RAM Vs STATE OF BIHAR & ORS.
Bench: PUNCHHI,M.M. |
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01 May 1996
Supreme Court 0 pages VIKAS SALES CORPORATION Vs COMMISSIONER OF COMMERCIAL TAXES
Case number: C.A. No.-007771-007775 / 1996 |
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01 May 1996
Supreme Court 0 pages RAJ KISHORE PRASAD Vs STATE OF BIHAR
Case number: Crl.A. No.-000583-000583 / 1996 |