Judgements

P.T.R. EXPORTS (MADRAS) PVT LTD. & ORS. Vs THE UNION OF INDIA & ORS.

SCINDIA EMPLOYEES UNION Vs STATE OF MAHARASHTRA & ORS.

P.T.R. EXPORTS (MADRAS)PVT. LTD. & ORS. Vs THE UNION OF INDIA & ORS.

COLLECTOR OF CENTRAL EXCISE,BARODA . Vs M/S. M.M. KHAMBHATWALA

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 4032 of 1987

DEVI LAL & ANR. Vs MOHAN PRASAD & ANR.

Bench: RAMASWAMY,K.

UNION OF INDIA Vs SHRI A.B. SHAH & OTHERS

Bench: VENKATASWAMI K. (J)
Case number: Appeal Criminal 463 of 1983

GAYA BAKSH YADAV Vs UNION OF INDIA .

Case number: C.A. No.-000257-000257 / 1988
Diary number: 60341 / 1988
Advocates: K. K. MOHAN Vs M. A. KRISHNA MOORTHY

MAMAD HASSAM BHAGAD Vs STATE OF GUJARAT

Case number: Crl.A. No.-000507-000507 / 1994
Diary number: 11596 / 1994
Advocates: BHARGAVA V. DESAI Vs HEMANTIKA WAHI

B.R. VEERABASAVARADHYA Vs DEVOTEES OF LINGADAGUDI MUTT .

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: C.A. No.-009039-009039 / 1996
Diary number: 89435 / 1993
Advocates: Vs SANGEETA KUMAR

BISWA RANJAN SAHU Vs SUSHANTA KUMAR DINDA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009157-009157 / 1996
Diary number: 78876 / 1996
Advocates: Vs SUSHMA SURI

STATE OF ORISSA Vs RAM CHANDRA DAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-009023-009023 / 1996
Diary number: 76198 / 1994
Advocates: Vs VINOO BHAGAT

STATE OF U.P. Vs ROADWAYS MINISTERIAL STAFF ASSON.

Bench: RAMASWAMY,K.
Case number: C.A. No.-009040-009040 / 1996
Diary number: 76380 / 1994
Advocates: Vs ABHIJAT PARASHAR MEDH

DMAI Vs

Bench: SEN,S.C. (J)
Case number: C.A. No.-000132-000133 / 1979
Diary number: 62546 / 1979

EX. MAJOR R.S. BUDHWAR Vs UNION OF INDIA

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-001194-001194 / 1995
Diary number: 7381 / 1995
Advocates: PRAMOD B. AGARWALA Vs ANIL KATIYAR

B.R. VEERABASAVARADHYA Vs DEVOTEES OF LINGADAGUDI MUTT .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009039-009039 / 1996
Diary number: 89435 / 1993
Advocates: Vs SANGEETA KUMAR