Judgements

RAMA RAO Vs LOKAYUKTA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-010754-010755 / 1996
Diary number: 65120 / 1996
Advocates: ANNAM D. N. RAO Vs

SECY., HAILAKANDI BAR ASSON., HAILAKANDI Vs STATE OF ASSAM

Bench: SEN,S.C. (J)
Case number: W.P.(Crl.) No.-000209-000209 / 1993
Diary number: 64324 / 1992

MAMAD HASSAM BHAGAD Vs STATE OF GUJARAT

Bench: VENKATASWAMI K. (J)
Case number: Crl.A. No.-000507-000507 / 1994
Diary number: 11596 / 1994
Advocates: BHARGAVA V. DESAI Vs HEMANTIKA WAHI

SUPREME CO.OP. GROUP H. SOCIETY Vs H.S. NAG & ASSOCIATES

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-011037-011037 / 1996
Diary number: 64063 / 1996
Advocates: SATISH VIG Vs

BHARATHI KNITTING CO Vs DHI WORLDWIDE EXPRESS COURIER

Bench: RAMASWAMY,K.
Case number: C.A. No.-009057-009057 / 1996
Diary number: 77936 / 1996
Advocates: Vs SANDEEP NARAIN

SCINDIA EMPLOYEES UNION Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-011043-011043 / 1996
Diary number: 64342 / 1996
Advocates: SANJAY PARIKH Vs

STATE OF U.P. Vs KAMLA DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-008996-008996 / 1996
Diary number: 5152 / 1995
Advocates: Vs PRAVIR CHOUDHARY

RELIANCE PETROLEUM Vs ZAVERCHAND POPATLAL SUMARIA

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-007873-007873 / 1996
Diary number: 18614 / 1995
Advocates: Vs S. NARAIN & CO.

P.S. RAJYA Vs STATE OF BIHAR

Bench: VENKATASWAMI K. (J)
Case number: Crl.A. No.-000434-000434 / 1996
Diary number: 89365 / 1993

HUDA Vs KEWAL KRISHAN GOEL

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-007849-007849 / 1996
Diary number: 16564 / 1995

P.T.R. EXPORTS Vs U O I

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: SLP(C) No.-011050-011055 / 1996
Diary number: 64061 / 1996
Advocates: M. A. KRISHNA MOORTHY Vs

BHARATHI KNITTING COMPANY Vs DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD

T. LAKSHMI NARASIMHA CHARI, GOVERNMENT OF ANDHRA PRADESH, K. Vs HIGH COURT OF ANDHRA PRADESH & ANR.

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: Appeal (civil) 2165 of 1989

DEVI LAL & ANR. Vs MOHAN PRASAD & ANR.

SUPREME CO-OPERATIVE GROUP, HOUSING SOCIETY Vs M/S. H.S. NAG & ASSOCIATES (P) LTD.