Judgements

RADHEY SHYAM JAISWAL(DEAD) & ORS. Vs SMT. RAM DULARI DEVI & ORS.

Bench: SEN,S.C. (J)
Case number: Appeal Civil 9983 of 1983

ASSAM MADHYAMIK SIKSHAK ARU K.S., NAGAON Vs STATE OF ASSAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-008854-008854 / 1996
Diary number: 2963 / 1995
Advocates: Vs SHAKIL AHMED SYED

STATE OF HARYANA Vs KAMALA .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-008802-008802 / 1996
Diary number: 89407 / 1993
Advocates: Vs ASHOK K. MAHAJAN

C.V. RAJA RAO Vs MIRZA BASHEER BAIG .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Crl.A. No.-000662-000662 / 1996
Diary number: 84617 / 1992
Advocates: Vs GUNTUR PRABHAKAR

AGRICULTURAL & PROCESSED FOOD PRODUCTS Vs OSWAL AGRO FURANE .

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-003785-003785 / 1992
Diary number: 83984 / 1992

M.D.,O.I.I.D.C.,BHUBANESWAR Vs SARAT CHANDRA PATNAIK

Bench: THOMAS K.T. (J)
Case number: C.A. No.-008661-008661 / 1996
Diary number: 84701 / 1992
Advocates: Vs DEBASIS MISRA

HIS HOLINESS ACHARYA SWAMI GANESH DASJIT Vs SITA RAM THAPAR

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-009679-009679 / 1996
Diary number: 64030 / 1996
Advocates: Vs SATYA MITRA GARG

HEIRS OF VRAJLAL J. GANATRA(DEAD) Vs HEIRS OF PARASHOTTAM S.SHAH(DEAD)

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: C.A. No.-009884-009884 / 1995
Diary number: 15388 / 1995
Advocates: HARESH RAICHURA Vs

HEIRS OF VRAJLAL J. GANATRA Vs HAIRS OF PARSHOTTAM S. SHAH

SHANKER LAL Vs STATE OF MADHYA PRADESH

Bench: KURDUKAR S.P. (J)
Case number: Crl.A. No.-000469-000469 / 1986
Diary number: 68245 / 1986

M/S. VEECUMSEES, MADRAS Vs COMMISSIONER OF INCOME TAX, MADRAS

Bench: S.P. BHARUCHA,G.B. PATTANAIK
Case number: C.A. No.-007660-007662 / 1996
Diary number: 66359 / 1985

C.S. BALAN Vs CHIEF GENERAL MANAGER TELECOM

Bench: RAY,G.N. (J)
Case number: C.A. No.-008907-008907 / 1996
Diary number: 3784 / 1995
Advocates: Vs C. V. SUBBA RAO

DMAI Vs

Bench: MAJMUDAR S.B. (J)
Case number: Crl.A. No.-000387-000388 / 1985
Diary number: 66584 / 1985

KIRTIKANT D. VADODARIA Vs STATE OF GUJARAT & ANR

Bench: A.S. ANAND,FAIZAN UDDIN
Case number: Appeal Criminal 537 of 1993

HARIJAN DHANA BADHA & ORS. Vs STATE OF GUJARAT

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 592 of 1987