Judgements

RAJ KISHORE PRASAD Vs STATE OF BIHAR

Bench: M.M. PUNCHHI,KT. THOMAS
Case number: Crl.A. No.-000583-000583 / 1996
Diary number: 14568 / 1995
Advocates: Vs GP. CAPT. KARAN SINGH BHATI

MAHABIR CHOUDHARY ETC. Vs STATE OF BIHAR

Case number: Appeal (crl.) 228 of 1987

HAL EMPLOYEES UNION Vs THE PRESIDING OFFICER AND ANR.

Case number: Appeal (civil) 4041 of 1985

HAL EMPLOYEES UNION Vs THE PRESIDING OFFICER AND ANR.

Bench: K. RAMASWAMY,SUJATA V.MANOHAR
Case number: Appeal (civil) 4041 of 1985

COMMON CAUSE, A REGISTERED SOCIETY Vs UNION OF INDIA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-001128-001128 / 1986
Diary number: 68279 / 1986
Advocates: PETITIONER-IN-PERSON Vs GUNTUR PRABHAKAR

N.K. SHARMA Vs P.O., LABOUR COURT, SHIMLA

Bench: K. RAMASWAMY,SUJATA V. MANOHAR
Case number: C.A. No.-007249-007249 / 1995
Diary number: 4940 / 1995
Advocates: CHANDAN RAMAMURTHI Vs

I.VIKHESHE SEMA Vs HOKISHE SEMA

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-000013-000013 / 1995
Diary number: 332 / 1995
Advocates: Vs INDRA SAWHNEY

ALLAHABAD BANK OFFICERS ASSN. Vs ALLAHABAD BANK .

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-005291-005291 / 1990
Diary number: 74358 / 1990
Advocates: Vs APPELLANT-IN-PERSON

GURDEV SINGH Vs SURJIT KUMAR

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-007792-007792 / 1996
Diary number: 14598 / 1995
Advocates: Vs REVATHY RAGHAVAN

BOBBY ART INTERNATIONAL Vs OM PAL SINGH HOON .

Bench: CJI,S.P. BHARUCHA,B.N. KIRPAL
Case number: C.A. No.-007522-007522 / 1996
Diary number: 77890 / 1996

GUJARAT UNIVERSITY Vs RAJIV GOPINATH BHATT .

Bench: SINGH N.P. (J)
Case number: C.A. No.-007565-007565 / 1996
Diary number: 73796 / 1991
Advocates: Vs K. R. SASIPRABHU

SWARNALATA SARKAR Vs STATE OF W.B.

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-001475-001475 / 1995
Diary number: 3463 / 1995
Advocates: Vs SINHA & DAS

K.MOOSA HAJI'S WIDOW, SMT. KANNDIYIL AYISSU & ORS. Vs EXECUTIVE OFFICER, SREE LAKSHMI NARASIMHA TEMPLE

PURNA CHANDRA NANDA Vs STATE OF ORISSA & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 509 of 1992

THE PROPERTY OWNERS' ASSOCIATIONAND OTHERS Vs THE STATE OF MAHARASHTRA AND ORS.