Judgements

SWATI Vs DAMODAR ANANT KARANDIKAR .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-001794-001794 / 1989
Diary number: 70229 / 1989
Advocates: Vs V. K. SIDHARTHAN

STATE OF ORISSA & ORS. Vs RAM CHANDRA DAS

DMAI Vs

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-001615-001616 / 1979
Diary number: 62542 / 1979

U.P. STATE ROAD TPT CORPN. Vs TRILOK CHANDRA .

Bench: CJI,N.P. SINGH,M.K. MUKHERJEE.
Case number: C.A. No.-007760-007761 / 1996
Diary number: 89397 / 1993

HIMACHAL ROAD TPT. CORPN. Vs DINESH KUMAR

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-007844-007844 / 1996
Diary number: 10217 / 1995

PREM SINGH Vs HARYANA STATE ELECTRICITY BOARD .

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-003423-003423 / 1996
Diary number: 15405 / 1995
Advocates: S. JANANI Vs K. K. MOHAN

KRISHAN GOPAL SHARMA AN.R Vs GOVT. OF N.C.T. OF DELHI

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000630-000630 / 1996
Diary number: 10041 / 1995
Advocates: Vs B. KRISHNA PRASAD

MULTIPURPOSE HEALTH WORKERS ASSON. Vs STATE OF HARYANA

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-007950-007950 / 1996
Diary number: 84614 / 1992

JAG MOHAN CHAWLA Vs DERA RADHA SWAMI SATSANG

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-008275-008275 / 1996
Diary number: 17322 / 1994

PUSHPAGIRI NATH Vs KOPPARAJU VEERABHADRA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-008994-008994 / 1996
Diary number: 66056 / 1984

ASSTT COLLECTOR OF CENTRAL EXCISE Vs BATA INDIA

Bench: SEN,S.C. (J)
Case number: C.A. No.-008762-008762 / 1994
Diary number: 72250 / 1994

BRITISH INDIA CORPN. Vs RASHTRACO FREIGHT CARRIERS

Bench: RAMASWAMY,K.
Case number: C.A. No.-008995-008995 / 1996
Diary number: 11208 / 1995
Advocates: Vs HARINDER MOHAN SINGH

CENTRAL BANK OF INDIA Vs RAVINDRA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-002421-002421 / 1993
Diary number: 62305 / 1993

PATNA RGNL. DEV. ATY. Vs RASHTRIYA PARIYOGANA NIRMAN NIGAM

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-007829-007829 / 1996
Diary number: 1137 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

PAWAN KUMAR Vs STATE OF HARYANA

Bench: PUNCHHI,M.M.
Case number: C.A. No.-007796-007796 / 1996
Diary number: 9632 / 1995