Showing 28126 - 28140 of 41947 judgements
10 July 1996
Supreme Court
10 pages
PRABHAT KUMAR SHARMA Vs STATE OF UP

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: SLP(C) No.-012454-012454 / 1996
Diary number: 65260 / 1996
Advocates: R. P. GUPTA Vs

10 July 1996
Supreme Court
2 pages
SMT.MAQBOOL FATMA Vs DEPUTY CUSTONDIAN GEN.EVACUEE

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-014717-014717 / 1996
Diary number: 65299 / 1996

10 July 1996
Supreme Court
0 pages
STATE OF KARNATAKA Vs S. NARAYANA BHATTA

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,SAGHIR S. AHMAD
Case number: C.A. No.-002476-002476 / 1979
Diary number: 62374 / 1979
Advocates: M. VEERAPPA Vs

10 July 1996
Supreme Court
0 pages
Govind Parameswar Nair and Others Vs Municipal Corporation of Greater Bombay and Others

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal (civil) 1650 of 1980

09 July 1996
Supreme Court
4 pages
KASHMIRA SINGH Vs DUMAN SINGH

09 July 1996
Supreme Court
5 pages
SMT.MITHLESH KUMARI & ANR Vs THAKUR SHEO SARAN SINGH & ORS.

09 July 1996
Supreme Court
11 pages
M/S WILH WILHELMSEN Vs COMMISSIONER OF INCOME TAX,WEST BENGAL

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1206 of 1978

09 July 1996
Supreme Court
6 pages
BHAIYA BAHADUR SINGH Vs STATE OF MADHYA PRADESH

Bench: PUNCHHI,M.M.
Case number: Appeal Criminal 46 of 1987

09 July 1996
Supreme Court
11 pages
HINDUSTAN STEELWORKS CONSTRUCTION LTD. Vs M/S.TARAPORE AND COMPANY

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-004713-004714 / 1990
Diary number: 76579 / 1990
Advocates: Vs K. R. NAMBIAR

09 July 1996
Supreme Court
7 pages
Vs

Bench: NANAVATI G.T. (J)
Case number: /
Diary number: 2 / 3838

09 July 1996
Supreme Court
5 pages
THE SECRETARY TAMILNADU WAKAF BD. Vs SYED FATIMA NACHI

Bench: M.M. PUNCHHI,SUJATA V. MANOHAR
Case number: Crl.A. No.-000687-000687 / 1996
Diary number: 9602 / 1994

09 July 1996
Supreme Court
20 pages
VISHNUDAS TRADING Vs THE VAZIR SULTAN TOBACCO

Bench: RAY,G.N. (J)
Case number: C.A. No.-009094-009095 / 1996
Diary number: 78461 / 1991
Advocates: Vs S. R. SETIA

09 July 1996
Supreme Court
4 pages
KASHMIRA SINGH Vs DUMAN SINGH

Bench: S.C. SEN
Case number: Crl.A. No.-000685-000685 / 1996
Diary number: 6943 / 1995

09 July 1996
Supreme Court
2 pages
STATE OF HARYANA Vs SURJEET SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-009509-009509 / 1996
Diary number: 1795 / 1996

09 July 1996
Supreme Court
15 pages
C.B.I. Vs DUNCANS AGRO INDUSTRIES

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000657-000658 / 1995
Diary number: 81331 / 1993
Advocates: P. PARMESWARAN Vs