Showing 28096 - 28110 of 41947 judgements
18 July 1996
Supreme Court
3 pages
ALIL MOLLAH AND ANR. Vs STATE OF WEST BENGAL

Bench: ANAND,A.S. (J)
Case number: Appeal (crl.) 400 of 1987

17 July 1996
Supreme Court
2 pages
SURINDER SINGH JAMWAL Vs STATE OF J & K

Bench: RAMASWAMY,K.
Case number: C.A. No.-009521-009521 / 1996
Diary number: 13697 / 1995
Advocates: Vs ANU MOHLA

17 July 1996
Supreme Court
11 pages
SOHAN LALL PASSI Vs SH. P. SESHA REDDY .

Bench: SINGH N.P. (J)
Case number: C.A. No.-009368-009369 / 1996
Diary number: 70268 / 1987
Advocates: Vs A. T. M. SAMPATH

16 July 1996
Supreme Court
3 pages
STATE OF TAMIL NADU Vs THIRU K.V. PERUMAL .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-009229-009229 / 1996
Diary number: 76203 / 1994
Advocates: Vs SATYA MITRA GARG

16 July 1996
Supreme Court
4 pages
STATE BANK OF BIKANER & JAIPUR Vs AJAY KUMAR GULATI

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-009226-009226 / 1996
Diary number: 338 / 1996
Advocates: Vs ABHA R. SHARMA

16 July 1996
Supreme Court
5 pages
KALPETTA ESTATES LTD. Vs COMMNR. OF INCOME-TAX, COCHIN

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-009188-009190 / 1996
Diary number: 71295 / 1989

16 July 1996
Supreme Court
10 pages
FOOD CORPORATION OF INDIAWORKERS UNION. Vs THE FOOD CORPORATION OF INDIAAND ANOTHER.

Bench: PARIPOORNAN,K.S.(J)
Case number: Writ Petition (Civil) 1315 of 1986

16 July 1996
Supreme Court
11 pages
SRI KRISHNA PVT. LTD. ETC Vs I.T.O. CALCUTTA & ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 1562 of 1977

15 July 1996
Supreme Court
2 pages
VASANT GANGARAMSA CHANDAN Vs STATE OF MAHARASHTRA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009860-009860 / 1996
Diary number: 13506 / 1994

15 July 1996
Supreme Court
2 pages
U O I Vs VINOD KUMAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-009817-009817 / 1996
Diary number: 78012 / 1996

15 July 1996
Supreme Court
2 pages
SECRETARY (ESTT) RLY. BOARD Vs D. FRANCIS PAUL

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-014890-014890 / 1996
Diary number: 65381 / 1996

15 July 1996
Supreme Court
2 pages
BIHAR STATE ELECTRICITY BOARD Vs BIJOY MINING COMPANY

Bench: RAMASWAMY,K.
Case number: C.A. No.-009843-009843 / 1996
Diary number: 19420 / 1993
Advocates: Vs EJAZ MAQBOOL

15 July 1996
Supreme Court
7 pages
NEW INDIA PUBLIC SCHOOL Vs HUDA

Bench: RAMASWAMY,K.
Case number: C.A. No.-015601-015604 / 1996
Diary number: 78643 / 1996
Advocates: Vs P. N. PURI

15 July 1996
Supreme Court
2 pages
KASHMIR CHAND Vs FINANCIAL COMMNR.HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009753-009753 / 1996
Diary number: 76219 / 1994

15 July 1996
Supreme Court
2 pages
STATE OF TAMIL NADU Vs A JAGANATHAN

Bench: FAIZAN UDDIN (J)
Case number: Crl.A. No.-000725-000725 / 1996
Diary number: 17632 / 1995
Advocates: Vs V. G. PRAGASAM