Judgements

BANI SINGH Vs STATE OF U.P.

Bench: AHMADI A.M. (CJ)
Case number: Crl.A. No.-000082-000082 / 1995
Diary number: 13402 / 1994
Advocates: Vs AJIT SINGH PUNDIR

SH. SAMSUDDIN RAHMAN Vs BIHARI DAS .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-009077-009077 / 1996
Diary number: 71294 / 1989

SHANGRILA FOOD PRODUCTS Vs LIFE INSURANCE CORPN.OF INDIA

Bench: PUNCHHI,M.M.
Case number: C.A. No.-009093-009093 / 1996
Diary number: 76199 / 1994

SECY. TO GOVT. OF KARNATAKA Vs V. HARISHBABU

Bench: ANAND,A.S. (J)
Case number: C.A. No.-009145-009145 / 1996
Diary number: 13811 / 1995

THE STATE OF RAJASTHAN Vs RAJASTHAN AGRICULTURE INPUT DEALERS ASSN

Bench: PUNCHHI,M.M.
Case number: C.A. No.-004064-004064 / 1995
Diary number: 73844 / 1991
Advocates: Vs B. D. SHARMA

PATTAM KHADER KHAN Vs PATTAM SARDAR KHAN

Bench: PUNCHHI,M.M.
Case number: C.A. No.-004171-004171 / 1995
Diary number: 10340 / 1994
Advocates: Vs CHITRA MARKANDAYA

PARKASHWATI Vs CHIEF CONTROLLING REVENUE AUTHORITY &ORS

Bench: MADAN MOHAN PUNCHHI,SUJATA V. MANOHAR
Case number: C.A. No.-004568-004568 / 1995
Diary number: 18733 / 1994
Advocates: P. K. JAIN Vs ASHOK K. SRIVASTAVA

PARKASHWATI Vs CHIEF CONTROLLING REVENUE AUTHORITY &ORS

Bench: PUNCHHI,M.M.
Case number: C.A. No.-004568-004568 / 1995
Diary number: 18733 / 1994
Advocates: P. K. JAIN Vs ASHOK K. SRIVASTAVA

HARISH KUMAR & ANR. Vs STATE OF M.P.

Bench: PUNCHHI,M.M.
Case number: Appeal Criminal 572 of 1986

JAI JAI RAM AND OTHERS Vs THE U.P. STATE ROAD TRANSPORTCORPORATION, LUCKNOW AND OTHER

Bench: NANAVATI G.T. (J)
Case number: Appeal Civil 2267 of 1981

THE SECRETARY, TAMIL NADU WAKF BOARDAND ANOTHER Vs SYED FATIMA NACHI

UNIVERSITY OF DELHI & ANR. Vs ANAND VARDHAN CHANDAL

Bench: Kuldip Singh,M.M. Punchhi,N.P. Singh,M.K. Mukharjee,S. Saghir Ahmad
Case number: Appeal (civil) 2163(NCM) of 1978

BHUPATRAI MAGANLAL JOSHI & ORS. Vs UNION OF INDIA & ANR.

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal (civil) 384 of 1973

State of Uttar Pradesh Vs Banaras Electricity Light and Power Company and Others

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Appeal (civil) 552-53 of 1975

NATIONAL FEDERATION OF RAILWAY PORTERS Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000507-000507 / 1992
Diary number: 61721 / 1992
Advocates: DINESH KUMAR GARG Vs RESPONDENT-IN-PERSON