Showing 28111 - 28125 of 41947 judgements
15 July 1996
Supreme Court
2 pages
SUDIP MAZUMDAR Vs STATE OF MADHYA PRADESH

Bench: RAMASWAMY,K.
Case number: W.P.(Crl.) No.-001420-001420 / 1982
Diary number: 63071 / 1982

15 July 1996
Supreme Court
2 pages
RUDRADHAR R. TRIVEDI Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012902-012902 / 1996
Diary number: 65351 / 1996
Advocates: BINA GUPTA Vs

15 July 1996
Supreme Court
3 pages
G. NARAYAN RAO Vs LAND AQN. OFFICER, A.P.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012895-012895 / 1996
Diary number: 65350 / 1996
Advocates: D. BHARATHI REDDY Vs

15 July 1996
Supreme Court
3 pages
POOTHUNDU PLANTATIONS PVT.LTD. Vs AGRL.INCOME TAX OFFR.,

Bench: SEN,S.C. (J)
Case number: C.A. No.-009168-009168 / 1996
Diary number: 76202 / 1994
Advocates: Vs G. PRAKASH

15 July 1996
Supreme Court
4 pages
STATE OF HARYANA Vs RANI DEVI

Bench: SINGH N.P. (J)
Case number: C.A. No.-009150-009150 / 1996
Diary number: 78915 / 1996
Advocates: Vs ANIL KUMAR GUPTA-II

15 July 1996
Supreme Court
8 pages
FEDERATION OF CUSTOMS HOUSE AGENTSASSOCIATION & ORS. Vs UNION OF INDIA & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 2632 of 1985

12 July 1996
Supreme Court
6 pages
PUNJAB STATE ELECTRICITY BOARD Vs GURU NANAK COLD STORAGE &ICE FACTORY&ANR

Bench: RAMASWAMY,K.
Case number: C.A. No.-009501-009501 / 1996
Diary number: 89445 / 1993
Advocates: Vs KIRTI RENU MISHRA

12 July 1996
Supreme Court
2 pages
UJJAIN VIKAS PRADHIKARAN Vs TARACHAND

Bench: RAMASWAMY,K.
Case number: C.A. No.-009513-009513 / 1996
Diary number: 81346 / 1993
Advocates: MOHAN PANDEY Vs VIVEK GAMBHIR

12 July 1996
Supreme Court
2 pages
DR. NANDA BALLABH PATHAK Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009481-009481 / 1996
Diary number: 64014 / 1995
Advocates: Vs S. JANANI

12 July 1996
Supreme Court
3 pages
ALIJI MEMONJI & CO. Vs LALJI MAVJI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009477-009477 / 1996
Diary number: 89443 / 1993

12 July 1996
Supreme Court
0 pages
C. CHENGA REDDY Vs STATE - INSPECTOR OF POLICE, A.P.

Case number: Crl.A. No.-000052-000054 / 1993
Diary number: 66149 / 1993
Advocates: Vs GUNTUR PRABHAKAR

11 July 1996
Supreme Court
4 pages
RAM LAKHAN Vs STATE OF UTTAR PRADESH

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000353-000353 / 1988
Diary number: 69060 / 1988
Advocates: J. M. KHANNA Vs AJIT SINGH PUNDIR

11 July 1996
Supreme Court
8 pages
MEENAL EKNATH KSHIRSAGAR Vs TRADERS AND AGENCIES

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-009098-009098 / 1996
Diary number: 16901 / 1994

11 July 1996
Supreme Court
16 pages
S. GOPAL REDDY Vs STATE OF A.P.

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000231-000231 / 1994
Diary number: 71611 / 1990
Advocates: Vs GUNTUR PRABHAKAR

11 July 1996
Supreme Court
4 pages
BHAGIRATH & ORS. Vs THE STATE OF HARYANA

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 297 of 1989