Showing 28156 - 28170 of 41947 judgements
08 July 1996
Supreme Court
6 pages
THE STATE OF U.P. Vs DY. DIRECTOR OF CONSOLIDATION .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000744-000759 / 1977
Diary number: 61383 / 1977
Advocates: Vs HALIDA KHATUN

08 July 1996
Supreme Court
13 pages
C.B.I., JAIPUR Vs STATE OF RAJASTHAN

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-001162-001162 / 1998
Diary number: 4339 / 1998
Advocates: B. V. BALARAM DAS Vs SUSHIL KUMAR JAIN

08 July 1996
Supreme Court
3 pages
STATE OF RAJASTHAN Vs RAJ SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-009783-009783 / 1996
Diary number: 64015 / 1995
Advocates: Vs SUSHIL KUMAR JAIN

08 July 1996
Supreme Court
2 pages
U O I Vs SWARAN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-009497-009498 / 1996
Diary number: 15575 / 1995
Advocates: ANIL KATIYAR Vs

08 July 1996
Supreme Court
1 pages
SUSHILA NARABHARI Vs NANDAKUMAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-009480-009480 / 1996
Diary number: 660 / 1996
Advocates: Vs ARPUTHAM ARUNA AND CO

08 July 1996
Supreme Court
23 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

08 July 1996
Supreme Court
12 pages
USHA SUBBARAO Vs B.E. VISHVESWARIAH

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009062-009062 / 1996
Diary number: 11192 / 1994

08 July 1996
Supreme Court
3 pages
STATE OF PUNJAB Vs OM PARKASH KAUSHAL .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-009103-009105 / 1996
Diary number: 12784 / 1994

08 July 1996
Supreme Court
5 pages
STATE OF RAJASTHAN Vs MANGI LAL PINDWAL

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001340-001340 / 1981
Diary number: 63323 / 1981
Advocates: SUSHIL KUMAR JAIN Vs

08 July 1996
Supreme Court
1 pages
J.A.S. INTER COLLEGE KHURJA, U.P. & ORS. Vs STATE OF U.P. & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Writ Petition (Civil) 928 of 1992

08 July 1996
Supreme Court
3 pages
STATE OF PUNJAB AND OTHERS Vs OM PARKASH KAUSHAL AND OTHERS, GULSHAN LAL AUL AND OTHERS

08 July 1996
Supreme Court
10 pages
DIRECTOR GENERAL, EST & ANR. Vs T. ABDUL RAZAK ETC.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 3952 of 1988

08 July 1996
Supreme Court
10 pages
DIRECTOR GENERAL, ESI & ANR. Vs T. ABDUL RAZAK ETC.

08 July 1996
Supreme Court
2 pages
J.A.S. INTER COLLEGE & ORS. Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 928 of 1992

08 July 1996
Supreme Court
0 pages
REGIONAL PROVIDENT FUND COMMISSIONER Vs NARAINI UDYOG .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-009490-009493 / 1996
Diary number: 76217 / 1994