Judgements

REGIONAL PROVIDENT FUND COMMISSIONER Vs NARAINI UDYOG .

Case number: C.A. No.-009490-009493 / 1996
Diary number: 76217 / 1994

SASA MUSA SUGAR WORKS Vs STATE OF BIHAR .

Bench: G.N. RAY,B.L. HANSARIA
Case number: C.A. No.-007431-007431 / 1994
Diary number: 75581 / 1994
Advocates: Vs IRSHAD AHMAD

KUPPUSAMY Vs AUTHORISED OFFICER & A.C.(LAND REFORMS)

Bench: J.S. VERMA,K. VENKATASWAMI
Case number: C.A. No.-010310-010310 / 1995
Diary number: 12215 / 1995
Advocates: V. G. PRAGASAM Vs ARPUTHAM ARUNA AND CO

K.S.F.C. Vs MICRO CAST RUBBER & ALLIED PRODUCTS&ORS.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-008989-008989 / 1996
Diary number: 10178 / 1994

(WITH C.A.NOS.1934, 1938, 1940-43 OF 1989,C.A.NO.8956/96 Vs

BIHAR STATE ELECTRICITY BOARD Vs PARMESHWAR KUMAR AGARWALA

Case number: C.A. No.-001944-001944 / 1989
Diary number: 70238 / 1989
Advocates: Vs R. D. UPADHYAY

BIHAR STATE ELECTRICITY BOARD Vs PARMESHWAR KUMAR AGARWALA

Bench: A.M. AHMADI,B.L. HANSARIA
Case number: C.A. No.-001944-001944 / 1989
Diary number: 70238 / 1989
Advocates: Vs R. D. UPADHYAY

UTTAM DAS CHELA SUNDER DAS Vs SHIROMANI GURDWARA PARBANDHAK COMMITTEE

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002471-002471 / 1984
Diary number: 65666 / 1984
Advocates: Vs DIN DAYAL SHARMA

B.V. NAGARAJU Vs ORIENTAL INSURANCE CO

Bench: PUNCHHI,M.M.
Case number: C.A. No.-006296-006296 / 1995
Diary number: 2886 / 1995
Advocates: S. N. BHAT Vs

M/S. RAJASTHAN PREM KRISHAN GOODSTRANSPORT CO. Vs REGIONAL PROVIDENT FUND COMMISSIONERNEW DELHI AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 4980 of 1980

B.V. NAGARAJU Vs M/S. ORIENTAL INSURANCE CO. LTD.DIVISIONAL OFFICE, HASSAN

TAGIN LITIN Vs STATE OF ARUNACHAL PRADESH

Bench: S.C. AGARWAL,G.T. NANAVATI
Case number: C.A. No.-008247-008247 / 1996
Diary number: 1646 / 1995
Advocates: Vs S.. UDAYA KUMAR SAGAR

KHACHAR BHIKHUBHAI UNADBHAI Vs STATE OF GUJARAT

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-012136-012136 / 1995
Diary number: 14528 / 1995
Advocates: HARESH RAICHURA Vs

A. TREHAN Vs ASSOCIATED ELECTRICAL AGENCIES

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-001919-001919 / 1996
Diary number: 10372 / 1995

CYCLE CORPN. OF INDIA Vs T.I. RALEIGH INDS. PVT. LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-008266-008266 / 1996
Diary number: 11307 / 1994