Judgements

STATE OF PUNJAB Vs KESAR SINGH

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000751-000751 / 1996
Diary number: 3400 / 1996

THE STATE OF MAHARASHTRA Vs ENGINEERING COLLEGE TEACHERS'ASSOCIATION & ORS.

KRISHNA DASS AGARWAL Vs KANHAIYALAL

Bench: B.P.JEEVAN REDDY,SUHAS C.SEN
Case number: C.A. No.-009383-009383 / 1996
Diary number: 76215 / 1994
Advocates: Vs VIVEK GAMBHIR

STATE OF WEST BENGAL Vs M.MULLICK

Bench: KULDIP SINGH (J)
Case number: C.A. No.-004195-004195 / 1994
Diary number: 75615 / 1994
Advocates: Vs AMLAN KUMAR GHOSH

THE STATE OF M.P. Vs M/S BINDAL AGRO CHEMICAL LTD.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-009384-009385 / 1996
Diary number: 78470 / 1991
Advocates: Vs R. NEDUMARAN

DR.D.C. SAXENA Vs HON'BLE THE CHIEF JUSTICE OF INDIA

DR.D.C. SAXENA Vs HON'BLE THE CHIEF JUSTICE OF INDIA

J.N. GANATRA Vs MORVI MUNICIPALITY, MORVI

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 6625 of 1995

DMAI Vs

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S. SAGHIR AHMAD
Case number: C.A. No.-002372-002374 / 1987
Diary number: 70710 / 1987

STATE OF PUNJAB Vs LABH SINGH

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000730-000730 / 1996
Diary number: 78466 / 1991
Advocates: Vs SATISH VIG

PANCHHAT VARGA S.S.S.K.COOP.SOC. Vs HARIBHAI MEVABHAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-009888-009888 / 1996
Diary number: 76222 / 1994

SHISH RAM Vs STATE OF H.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-009853-009853 / 1996
Diary number: 89452 / 1993

HARYANA URBAN DEV. AUTHORITY Vs HARSH JAIN AN D ORS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-009893-009893 / 1996
Diary number: 78020 / 1996

S.R. BHANRALE Vs UNION OF INDIA .

Bench: ANAND,A.S. (J)
Case number: C.A. No.-009489-009489 / 1996
Diary number: 89444 / 1993
Advocates: Vs C. V. SUBBA RAO

GOVT. OF KARNATAKA Vs V.B. HIREGOWDAR

Bench: ANAND,A.S. (J)
Case number: C.A. No.-009750-009750 / 1996
Diary number: 89447 / 1993