Judgements

THE STATE OF WEST BENGAL Vs LOHIT KUMAR ROY

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2467 of 1980

M/S I.D.L. CHEMICALS LTD. Vs UNION OF INDIA & ORS.

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 1589 of 1991

SHRI PREM BALLABH BELWAL Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1279 of 1979

Vs

Case number: /
Diary number: 63583 / 1981

CHIKKATHAYAMMA Vs R.BALAKRISHNAPPA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006149-006149 / 1983
Diary number: 64966 / 1983
Advocates: S. R. SETIA Vs

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000869-000871 / 1993
Diary number: 200380 / 1993

TATA IRON & STEEL CO. LTD. Vs UNION OF INDIA

Case number: C.A. No.-009454-009454 / 1996
Diary number: 7151 / 1995
Advocates: Vs B. VIJAYALAKSHMI MENON

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000334-000334 / 1993
Diary number: 200684 / 1993
Advocates: M. T. GEORGE Vs

DMAI Vs

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002084-002090 / 1984
Diary number: 68132 / 1984

KERALA STATE ELECTRICITY BOARD Vs N.SUKESEN .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-003967-003967 / 1990
Diary number: 74389 / 1990
Advocates: MALINI PODUVAL Vs

INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD. Vs UNION OF INDIA & OTHERS

SRI NRIPATI GHOSHAL, FIRST LANDACQUISITION COLLECTOR & ORS. Vs PREMAVATI KAPUR (DEAD)BY LRS. & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 227 of 1992

STATE OF M.P. Vs BADRINARAYAN ACHARYA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009895-009895 / 1996
Diary number: 76223 / 1994
Advocates: Vs NIRAJ SHARMA

STATE OF PUNJAB Vs JIT SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-009883-009883 / 1996
Diary number: 13786 / 1994
Advocates: Vs B. K. SATIJA

R. PARANGUSAM Vs CHIEF ELECTRICAL INSPECTOR

Bench: RAMASWAMY,K.
Case number: C.A. No.-009863-009863 / 1996
Diary number: 72568 / 1994
Advocates: PETITIONER-IN-PERSON Vs ARPUTHAM ARUNA AND CO