Judgements

PARICHHAN MISTRY (DEAD) BYLRS. & ANR. Vs ACHHIABAR MISTRY AND ORS.

Bench: G.B. PATTANAIK (J)
Case number: Appeal Civil 3902 of 1987

KESORAM REYON (A UNIT OFM/S KESORAM INDUSTRIES LTD.) Vs THE COLLECTOR OF CUSTOMS,CALCUTTA

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 4459 of 1989

SURESH LOHIYA Vs STATE OF MAHARASHTRA AND ANOTHER

Bench: G.N.RAY,B.L.HANSARIA
Case number: Appeal Criminal 430 of 1993

BALRAM SON OF BHASA RAM Vs TLAM SINGH & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 2901 of 1991

DMAI Vs

Case number: Crl.A. No.-000276-000276 / 1992
Diary number: 85537 / 1992

NAYUDU SRIHARI Vs STATE OF ANDHRA PRADESH

Case number: Appeal (crl.) 7 of 1993

EXCISE SUPERINTENDENT,MALAKAPATNAM Vs K B N VISWEESWARA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-011646-011724 / 1996
Diary number: 89472 / 1993
Advocates: Vs MANOJ SWARUP

JOTE SINGH (DEED) BY LRS. Vs RAM DAS MAHTO & ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 1509 of 1976

JOTE SINGH (DEED) BY LRS. Vs RAM DAS MAHTO & ORS.

SMT. SHANTI DEVI & ANR Vs HUKUM CHAND

Bench: N.P.SINGH,K. VENKATASWAMI
Case number: Appeal (civil) 8755 of 1995

MRS. JUDITH FERNANDES & ORS Vs CONCEICAO ANTONIO FERNANDES & ANR

Bench: SINGH N.P. (J)
Case number: Appeal (civil) 1763 of 1986

GANPATI BAYAJI PATIL Vs SHRIDHAR BABAJI VIBHUTE [D] BY LRS. & ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 1328 of 1991

UNION OF INDIA Vs DHANWANTI DEVI .

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-011359-011359 / 1996
Diary number: 81391 / 1993
Advocates: SUSHMA SURI Vs

STATE OF U.P. Vs MALTI KAUL

Bench: RAMASWAMY,K.
Case number: C.A. No.-009281-009281 / 1995
Diary number: 13599 / 1995
Advocates: ASHOK K. SRIVASTAVA Vs

UNION OF INDIA Vs DHANWANTI DEVI .

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-011359-011359 / 1996
Diary number: 81391 / 1993
Advocates: SUSHMA SURI Vs