Showing 27931 - 27945 of 41947 judgements
16 August 1996
Supreme Court
2 pages
MAULVI ISSA QURESHI Vs DISTT. JUDGE, DEORIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011381-011382 / 1996
Diary number: 18675 / 1995
Advocates: MANOJ SWARUP AND CO. Vs

16 August 1996
Supreme Court
1 pages
COMMNR. OF INCOME TAX, BOMBAY Vs T.P. KUMARAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-011399-011399 / 1996
Diary number: 3265 / 1995
Advocates: Vs E. M. S. ANAM

16 August 1996
Supreme Court
2 pages
M.A.RAJASEKHAR Vs STATE OF KARNATAKA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011385-011385 / 1996
Diary number: 76257 / 1994

16 August 1996
Supreme Court
4 pages
SECRETARY, MIN. OF WORKS & HOUSING &ORS Vs MOHINDER SINGH JAGDEV

Bench: RAMASWAMY,K.
Case number: C.A. No.-011378-011378 / 1996
Diary number: 1475 / 1995
Advocates: SUSHMA SURI Vs P. D. SHARMA

16 August 1996
Supreme Court
7 pages
DMAI Vs

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-003969-003970 / 1990
Diary number: 76108 / 1990

16 August 1996
Supreme Court
2 pages
STATE OF KARNATAKA Vs G.M.HAYATH

Bench: RAMASWAMY,K.
Case number: C.A. No.-011342-011342 / 1996
Diary number: 89466 / 1993
Advocates: M. VEERAPPA Vs

16 August 1996
Supreme Court
4 pages
THE SECRETARY,MINISTRY OF WORKS & HOUSINGGOVERNMENT OF INDI Vs SHRI MOHINDER SINGH JAGDEV & ORS.

16 August 1996
Supreme Court
2 pages
STATE OF KARNATAKA Vs G.M. HAYATH

16 August 1996
Supreme Court
4 pages
SUNNY KURIAKORE & ORS Vs THE STATE OF KERALA & ORS

Bench: KIRPAL B.N. (J)
Case number: Appeal (civil) 2677 of 1977

16 August 1996
Supreme Court
3 pages
MAJOR SINGH & ORS. Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 87 of 1996

14 August 1996
Supreme Court
2 pages
SAT GURU SHARAN SHRIVASTAVA Vs DWARKA PRASAD MATHUR (D)

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-015054-015054 / 1996
Diary number: 66802 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

14 August 1996
Supreme Court
2 pages
J. JAISHANKAR Vs GOVT. OF INDIA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-015036-015036 / 1996
Diary number: 66801 / 1996

14 August 1996
Supreme Court
12 pages
KRISHNA GYANODAY SUGAR LTD. Vs STATE OF BIHAR

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-004762-004763 / 1996
Diary number: 81367 / 1993
Advocates: B. VIJAYALAKSHMI MENON Vs

14 August 1996
Supreme Court
15 pages
COMMISSIONER OF INCOME TAX, CALCUTTA Vs KARAM CHAND THAPAR AND OTHERS

Bench: SEN,S.C. (J)
Case number: Appeal Civil 1119 of 1975

14 August 1996
Supreme Court
2 pages
VOICE (CONSUMER CARE) COUNCIL Vs STATE OF TAMIL NADU

Bench: JEEVAN REDDY,B.P. (J)