Judgements

KARAM SINGH & ANR. Vs STATE OF PUNJAB

KARAM SINGH & ANR. Vs STATE OF PUNJAB

MARKAZ CONSTRUCTIONS Vs SUGRA HUMAYUN MIRZA WAKF & ORS

VED PARKASH Vs THE STATE OF HARYANA

COMMISSIONER OF INCOME TAX, GUJARAT Vs SHRI UDAYAN CHINUBHAI & ORS. ETC.

Bench: SEN,S.C. (J)
Case number: Appeal Civil 1595 of 1977

PRITAM SINGH ETC. Vs STATE OF PUNJAB ETC.

Bench: M.K.MUKHERJEE,S.P.KURDUKAR
Case number: Appeal Criminal 157 of 1985

ABDUL FAZAL SIDDIQUI Vs FATEHCHAND HIRAWAT AND ANOTHER

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 42 of 1981

CHHOTU AND ANOTHER Vs STATE OF HARYANA

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 267 of 1987

SPL. LAND ACQN. OFFICER, DHARWAD Vs SMT. TAJAR HANIFABAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011341-011341 / 1996
Diary number: 20001 / 1993

SOHAN SINGH Vs SARWAN SINGH .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-015210-015210 / 1996
Diary number: 67071 / 1996

HIRABAI Vs HANUMANTH KRISHNAJI BHIDE

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-015196-015196 / 1996
Diary number: 67072 / 1996

STATE OF PUNJAB Vs MANINDER SINGH

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: SLP(Crl) No.-002129-002129 / 1992
Diary number: 77351 / 1992
Advocates: Vs K. K. MOHAN

U O I Vs PARMANAND

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-018256-018256 / 1996
Diary number: 67337 / 1996

NIRMAL SINGH Vs STATE OF HARYANA

Bench: A.S.ANAND,S.B.MAJMUDAR
Case number: Crl.A. No.-000118-000119 / 1998
Diary number: 20342 / 1997
Advocates: R. N. KESWANI Vs

THE SPECIAL LAND ACQUISITION OFFICERDHARWARD Vs SMT. TAJAR HANIFABI