Showing 27856 - 27870 of 41947 judgements
28 August 1996
Supreme Court
4 pages
SHARANAPPA BASAPPA DINDAWAR Vs STATE OF KARNATAKA & ORS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3809 of 1990

28 August 1996
Supreme Court
2 pages
SRI SAUNU Vs COLLECTOR, LAND ACQUISITION

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3030 of 1990

28 August 1996
Supreme Court
3 pages
POSHETTY'& ORS Vs STATE OF ANDHRA PRADESH

28 August 1996
Supreme Court
4 pages
P.G. ESHWARAPPA Vs M. RUDRAPPA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1129 of 1991

28 August 1996
Supreme Court
4 pages
M/S J.K. SYNTHETICS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 3049 of 1988

28 August 1996
Supreme Court
2 pages
SHERA SINGH Vs THE STATE OF PUNJAB

Bench: RAY,G.N. (J)
Case number: Appeal (crl.) 328 of 1985

28 August 1996
Supreme Court
3 pages
MAHESH Vs STATE OF MADHYA PRADESH

Bench: ANAND,A.S. (J)
Case number: Appeal (crl.) 303 of 1993

28 August 1996
Supreme Court
0 pages
GANTELA VIJAYVARDHAN RAO Vs STATE OF A.P.

Case number: Crl.A. No.-000195-000195 / 1996
Diary number: 2314 / 1996
Advocates: Vs GUNTUR PRABHAKAR

27 August 1996
Supreme Court
4 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-002576-002577 / 1981
Diary number: 63440 / 1981

27 August 1996
Supreme Court
2 pages
RAMESHWAR DASS GUPTA Vs STATE OF U P

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016335-016335 / 1996
Diary number: 67314 / 1996

27 August 1996
Supreme Court
2 pages
RAMESHWARLAL Vs MUNICIPAL COUNCIL, TONK

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016339-016339 / 1996
Diary number: 67316 / 1996

26 August 1996
Supreme Court
2 pages
STATE OF KARNATAKA Vs D.C. NANJUNDAIAH

Bench: RAMASWAMY,K.
Case number: C.A. No.-011874-011875 / 1996
Diary number: 78499 / 1991
Advocates: M. VEERAPPA Vs

26 August 1996
Supreme Court
2 pages
KUTTIYAPPAN Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-018584-018584 / 1996
Diary number: 67564 / 1996

26 August 1996
Supreme Court
2 pages
UNION OF INDIA Vs SUBE RAM .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011913-011914 / 1996
Diary number: 64028 / 1995
Advocates: Vs BRIJ BHUSHAN

26 August 1996
Supreme Court
1 pages
I.T.C. LTD. Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-010379-010379 / 1996
Diary number: 78109 / 1996