Judgements

SUSHIL KUMAR Vs MOTI RAM & ANR

Bench: SINGH N.P. (J)
Case number: Appeal Civil 1187 of 1987

JOYACHAN M. SEBASTIAN Vs DIRECTOR GENERAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-011481-011481 / 1996
Diary number: 6727 / 1995
Advocates: E. M. S. ANAM Vs B. KRISHNA PRASAD

STATE OF KERALA Vs RADHAMANY

Bench: RAMASWAMY,K.
Case number: C.A. No.-011906-011906 / 1996
Diary number: 71328 / 1989
Advocates: M. A. FIROZ Vs P. K. MANOHAR

DIVISIONAL FOREST OFFICER Vs S.NAGESWARAMMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011902-011902 / 1996
Diary number: 78169 / 1996
Advocates: ANIL KUMAR TANDALE Vs ANNAM D. N. RAO

PAPAIAH Vs THE STATE OF KARNATAKA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011933-011933 / 1996
Diary number: 75654 / 1990
Advocates: SURYA KANT Vs E. C. VIDYA SAGAR

SPECIAL LAND AQN. OFFICER,SRIRANGAPATNA Vs NAGEGOWDA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011369-011369 / 1996
Diary number: 1105 / 1995

GUJARAT INDL. DEV. CORPN. Vs NAROTTAMBHAI MORARBHAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011924-011924 / 1996
Diary number: 11076 / 1995

SITA DEVI Vs STATE OF HARYANA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000584-000584 / 1989
Diary number: 70259 / 1989
Advocates: REKHA PANDEY Vs

R.C. JAIN Vs HIGH COURT OF PATNA

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-010905-010905 / 1996
Diary number: 78792 / 1996
Advocates: ABHA R. SHARMA Vs

FERTILIZER CORPN. OF INDIA Vs SARAT CHANDRA RATH

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-004807-004807 / 1996
Diary number: 11088 / 1995
Advocates: Vs AVIJIT BHATTACHARJEE

SAWARNI Vs INDER KAUR

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-010987-010987 / 1996
Diary number: 3766 / 1995
Advocates: SANJEEV MALHOTRA Vs

RAI SINGH Vs STATE OF HARYANA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 44 of 1971

GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION Vs NAROTTAMBHAI MORARBHAI & ANR.

M/S. JYOTI PRASHAD VINOD KUMAR AND ANR. Vs YASH PAL AND OTHERS

JOYACHAN M. SEBASTIAN Vs THE DIRECTUR GENERAL & ORS.