Judgements

BABA PEER PARAS NATH Vs STATE OF HAYRYANA

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000297-000297 / 1996
Diary number: 76130 / 1996

UNION OF INDIA & ORS. Vs DHANWANTI DEVI & ORS.

TALLURRI VENKAIAH NAIDU, & ANR. Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.

Bench: FAIZAN UDDIN (J)
Case number: Appeal (crl.) 425 of 1983

RAMESH DUTT Vs STATE OF PUNJAB

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: Appeal (civil) 4140 of 1989

THE SPL. LAND ACQUISITION OFFICER Vs VIRUPAX SHANKAR NADAGOUDA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 703 of 1989

HINDUSTAN STEELWORKS CONSTRUCTION LTD. Vs LIMESTONE AND DOLOMITE MINESWELFARE AND CESS COMMISSIONER &

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 2725 of 1986

THE STATE OF GUJARAT Vs GOPALBHAI BECHARBHAI

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1964 of 1989

UNITED INDIA INSURANCE CO. Vs M.K.J. CORPORATION

Case number: C.A. No.-006075-006076 / 1995
Diary number: 3429 / 1995
Advocates: PRAMOD DAYAL Vs

RAM LAL Vs U.O.I.

Case number: SLP(C) No.-015896-015896 / 1996
Diary number: 67068 / 1996

FAIR AIR ENGINEERS Vs N.K. MODI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011459-011459 / 1996
Diary number: 89468 / 1993

STATE OF ANDHRA PRADESH Vs NAGOTI VENKATARAMANA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001644-001645 / 1996
Diary number: 78493 / 1991
Advocates: Vs RANI CHHABRA

STATE OF U.P. Vs BRIDGE & ROOF CO.

Bench: B.P.JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-010774-010774 / 1996
Diary number: 254 / 1996
Advocates: Vs SURUCHII AGGARWAL

TAPAN KUMAR SADHUKHAN Vs FOOD CORPORATION OF INDIA

Bench: N.P. SINGH,S.C. SEN
Case number: C.A. No.-010685-010685 / 1996
Diary number: 89534 / 1993
Advocates: Vs SARLA CHANDRA

STATE OF U.P. Vs BRIDGE & ROOF CO.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-010774-010774 / 1996
Diary number: 254 / 1996
Advocates: Vs SURUCHII AGGARWAL

BALBIR SINGH & ANOTHER Vs STATE OF PUNJAB

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 51 of 1956