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30 August 1996
Supreme Court 0 pages M. JAYAKUMAR Vs STATE OF TAMIL NADU
Case number: C.A. No.-012033-012033 / 1996 |
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30 August 1996
Supreme Court 0 pages SECY.(HEALTH) DEPTT.OF HEALTH & F.W.&ANR Vs ANITA PURI
Case number: C.A. No.-011453-011453 / 1996 |
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30 August 1996
Supreme Court 0 pages P. SATYANARAYANA Vs P. MALLAIAH
Case number: Crl.A. No.-001635-001635 / 1996 |
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29 August 1996
Supreme Court 2 pages F.C.I. & ORS Vs F.C.I. DEPUTATIONISTS ASSON.
Bench: K. RAMASWAMY,B.L.HANSARIA,S.B.MAJMUDAR |
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29 August 1996
Supreme Court 3 pages KRISHI UTPADAN MANDI SAMITI Vs DINESH CHANDRAASHOK KUMAR/AND ANOTHER
Bench: PUNCHHI,M.M. |
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29 August 1996
Supreme Court 0 pages SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. Vs STATE OF BIHAR AND ORS.
Case number: Appeal (civil) 2043 of 1981 |
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29 August 1996
Supreme Court 0 pages KASMIRI LAL AND ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 184 of 1980 |
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29 August 1996
Supreme Court 0 pages STATE OF MAHARASHTRA Vs SH. MARUTI SHRJPATI DUBAL
Case number: Appeal (crl.) 130 of 1987 |
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28 August 1996
Supreme Court 24 pages VELLORE CITIZENS WELFARE FORUM Vs UNION OF INDIA .
Bench: KULDIP SINGH,FAIZAN UDDIN,K. VENKATASWAMI |
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28 August 1996
Supreme Court 3 pages VENKATASWAMAPPA Vs SPECIAL DEPUTY COMMISSIONER
Bench: RAMASWAMY,K. |
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28 August 1996
Supreme Court 2 pages DMAI Vs
Bench: RAMASWAMY,K. |
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28 August 1996
Supreme Court 3 pages BAKHTAWAR SINGH & ANR. Vs SADA KAUR & ANR.
Bench: FAIZAN UDDIN (J) |
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28 August 1996
Supreme Court 4 pages UNION OF INDIA AND ORS. Vs ANAND SINGH BISHT
Bench: RAY,G.N. (J) |
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28 August 1996
Supreme Court 6 pages THE COMMERCIAL TAX OFFICER & ORS. Vs M/S. BISWANATH JHUNJHUNWALLA & ANR.
Bench: BHARUCHA S.P. (J) |
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28 August 1996
Supreme Court 5 pages YAMUNA SINGH & ORS Vs STATE OF BIHAR
Bench: FAIZAN UDDIN,S.P.KURDUKAR |