Showing 27691 - 27705 of 41947 judgements
20 September 1996
Supreme Court
4 pages
RAMESH KUMAR CHOUDHA & ORS. Vs STATE OF M.P. & ORS.

20 September 1996
Supreme Court
0 pages
SECRETARY JAIPUR DEV.AUTHOIRTY Vs DAULAT MAL JAIN

Case number: C.A. No.-012370-012370 / 1996
Diary number: 89480 / 1993
Advocates: S. K. BHATTACHARYA Vs SUSHIL KUMAR JAIN

20 September 1996
Supreme Court
0 pages
KRISHI UTPADAN MANDI SAMITI Vs AMAR SINGH

Case number: C.A. No.-013090-013090 / 1996
Diary number: 15213 / 1994
Advocates: PRADEEP MISRA Vs AJIT SINGH PUNDIR

19 September 1996
Supreme Court
2 pages
S.K. SINGH Vs CENTRAL BANK OF INDIA

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: SLP(C) No.-018181-018181 / 1996
Diary number: 69279 / 1996

19 September 1996
Supreme Court
2 pages
DMAI Vs

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: C.A. No.-001248-001249 / 1987
Diary number: 70624 / 1987

19 September 1996
Supreme Court
1 pages
KUMAD LATA DAS Vs INDU PRASAD

Bench: K.RAMASWAMY,FAIZAN UDDIN,G.B.PATTANAIK
Case number: C.A. No.-012729-012729 / 1996
Diary number: 78266 / 1996

19 September 1996
Supreme Court
2 pages
P.A. THOMAS & ANR Vs M. MOHAMMED TAJUDDIN & ANR

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B.PATTANAIK
Case number: Appeal Civil 1569 of 1987

19 September 1996
Supreme Court
2 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR. Vs UNION OF INDIA & ANR.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 626 of 1972

19 September 1996
Supreme Court
18 pages
THE SCHEDULED CASTES AND SCHEDULEDTRIBES OFFICERS WELFARE C Vs STATE OF UTTAR PRADESH & ANR.

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: Writ Petition (Civil) 621 of 1987

19 September 1996
Supreme Court
5 pages
RAMJI SHARMA @ RAMJI BANU (DEAD) BY L.RS. Vs THE STATE OF BIHAR & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal (civil) 1505 of 1981

19 September 1996
Supreme Court
9 pages
MEERUT DEVELOPMENT AUTHORITY ETC. Vs SATBIR SINGH AND ORS. ETC.

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: Appeal (civil) 1828 of 1988

19 September 1996
Supreme Court
5 pages
STATE OF PUNJAB Vs GURMIT SINGH & ANR.

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 605 of 1989

19 September 1996
Supreme Court
0 pages
DHARAMBIR SINGH Vs U O I

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: SLP(C) No.-018150-018150 / 1996
Diary number: 69649 / 1996

18 September 1996
Supreme Court
15 pages
GHANTESHER GHOSH, WEST BENGAL Vs MADAN MOHAN GHOSH .

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-003732-003732 / 1991
Diary number: 76846 / 1991
Advocates: SOMNATH MUKHERJEE Vs R. P. GUPTA

18 September 1996
Supreme Court
5 pages
MOLLY JOSEPH Vs GEORGE SEBASTIAN

Bench: N.P. SINGH,S.B. MAJUMDAR
Case number: C.A. No.-008782-008782 / 1994
Diary number: 16730 / 1994
Advocates: C. N. SREE KUMAR Vs