YASAR SAFI AND ORS. ETC. Vs STATE OF J&K AND ORS. ETC.
Bench: A.M. AHMADI,N.P. SINGH,B.N. KIRPAL
Case number: C.A. No.-011918-011920 / 1996
Diary number: 78174 / 1996
Advocates: Vs
RAJEEV SHARMA
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
PETITIONER: YASAR SHAFI & ORS. ETC.NILOFAR SHAD AND ORS.
Vs.
RESPONDENT: STAT OF J & K
DATE OF JUDGMENT: 11/09/1996
BENCH: A.M. AHMADI, N.P. SINGH, B.N. KIRPAL
ACT:
HEADNOTE:
JUDGMENT: J U D G M E N T N.P.SINGH,J Leave granted. Civil Appeals are disposed of in terms of the judgment of this Court in the case of Shri Chander Chinar Bada Akhara Udasin society and ors. vs. The State of J & K and ors. ( Civil Appeal Nos. 11915-17 of 1996 @ SLP (C) Nos. 7924-7926 of 1996) delivered today.