11 September 1996
Supreme Court
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YASAR SAFI AND ORS. ETC. Vs STATE OF J&K AND ORS. ETC.

Bench: A.M. AHMADI,N.P. SINGH,B.N. KIRPAL
Case number: C.A. No.-011918-011920 / 1996
Diary number: 78174 / 1996
Advocates: Vs RAJEEV SHARMA


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PETITIONER: YASAR SHAFI & ORS. ETC.NILOFAR SHAD AND ORS.

       Vs.

RESPONDENT: STAT OF J & K

DATE OF JUDGMENT:       11/09/1996

BENCH: A.M. AHMADI, N.P. SINGH, B.N. KIRPAL

ACT:

HEADNOTE:

JUDGMENT:                       J U D G M E N T      N.P.SINGH,J      Leave granted.      Civil Appeals are disposed of in terms of the  judgment of this Court in the case of Shri Chander Chinar Bada Akhara Udasin society  and ors.  vs. The  State of J & K and ors. ( Civil Appeal  Nos. 11915-17 of 1996 @ SLP (C) Nos. 7924-7926 of 1996) delivered today.