Judgements

SARWAN SINGH Vs STATE OF PUNJAB

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 501 of 1993

ADAIR DUTT & CO. INDIA PVT. LTD. Vs APPROPRIATE AUTHORITY,INCOME TAX DEPTT.

Bench: KULDIP SINGH,K.T. THOMAS
Case number: C.A. No.-001109-001109 / 1995
Diary number: 6539 / 1994

COMMON CAUSE A REGD. SOCIETY Vs U.O.I .

Bench: KULDIP SINGH,FAIZAN UDDIN
Case number: W.P.(C) No.-000026-000026 / 1995
Diary number: 18305 / 1994
Advocates: PRASHANT BHUSHAN Vs D. S. MAHRA

STAR WIRE (I) LTD Vs STATE OF HARYANA

Bench: K. RAMASWAMY,S.B. MAJMUDAR
Case number: SLP(C) No.-020489-020489 / 1996
Diary number: 68867 / 1996

YESHODA Vs K. NAGARAJAN

Bench: K. RAMASWAMY,S.B.MAJMUDAR
Case number: SLP(C) No.-018603-018603 / 1996
Diary number: 68805 / 1996

SURJA RAM Vs STATE OF RAJASTHAN

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-001727-001727 / 1996
Diary number: 78228 / 1996
Advocates: Vs GP. CAPT. KARAN SINGH BHATI

DMAI Vs

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000135-000136 / 1989
Diary number: 72049 / 1989

GULJARI LAL AGARWAL Vs ACCOUNTS OFFICER

Bench: KURDUKAR S.P. (J)
Case number: C.A. No.-000033-000033 / 1996
Diary number: 9951 / 1995
Advocates: S. K. BHATTACHARYA Vs

DMAI Vs

Bench: ANAND,A.S. (J)
Case number: C.A. No.-004014-004014 / 1993
Diary number: 200328 / 1993

ASHOK KAPIL Vs SANA ULLAH [DEAD] AND OTHERS

Bench: THOMAS K.T. (J)
Case number: Appeal Civil 527 of 1979

G B KASHIRSAGAR Vs L A NARODE

Bench: M.M. PUNCHHI,K.VENKATASWAMI
Case number: Appeal (civil) 2554 of 1982

STATE OF HIMACHAL PRADESH Vs DHANI RAM & ORS.

PERIASAMI AND ANOTHER Vs STATE OF TAMIL NADU

Bench: THOMAS K.T. (J)
Case number: Appeal Criminal 346 of 1993

K. SANKARAN NAIR Vs DEVAKI AMMA MALATHY AMMA & ORS.

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 1118 of 1981

BISWAJIT PATI Vs SURAMI PATI & ORS.

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 12510 of 1996