Judgements

U.P.S.R.T.CORPORATION, LUCKNOW. Vs ANWAR AHMED .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013119-013128 / 1996
Diary number: 78332 / 1996
Advocates: PRADEEP MISRA Vs RANI CHHABRA

SUB DIVISIONAL INSPECTOR Vs K.K.PAVITHARAN

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013115-013116 / 1996
Diary number: 78330 / 1996
Advocates: C. V. SUBBA RAO Vs

AVINASH NAGRA Vs NAVODAYA VIDYALAYA SAMITI ETC.

PRAKASH K. & ANR. Vs THE STATE OF KARNATAKA & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (crl.) 13112 of 1996

SURJIT SINGH ARORA Vs PARKASH LAL SHARMA

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-003056-003056 / 1989
Diary number: 70274 / 1989
Advocates: ASHOK K. MAHAJAN Vs

MEHARBAN SINGH Vs STATE OF M.P.

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000782-000782 / 2000
Diary number: 11957 / 2000
Advocates: AVIJIT BHATTACHARJEE Vs B. S. BANTHIA

L. LAKSHMI Vs K. SARASWATHI AMMAL(DEAD) THR. LRS.

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-012664-012665 / 1996
Diary number: 71340 / 1989
Advocates: BINA GUPTA Vs

MUNICIPAL CORPORATION Vs CHELARAM & SONS & ANR.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: C.A. No.-007736-007736 / 1996
Diary number: 19907 / 1994
Advocates: H. S. PARIHAR Vs

STATE OF RAJASTHAN Vs B.K. MEENA

Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI
Case number: C.A. No.-012563-012563 / 1996
Diary number: 19088 / 1994
Advocates: Vs SUSHIL KUMAR JAIN

BANDLAMUDI ATCHUTA RAMAIAH & ORS Vs STATE OF A.P.

Bench: THOMAS K.T. (J)
Case number: Crl.A. No.-000701-000701 / 1992
Diary number: 79198 / 1992

BALBIR SINGH Vs STATE

Bench: A.S. ANAND,K.T. THOMAS
Case number: Crl.A. No.-000641-000641 / 1996
Diary number: 76144 / 1996
Advocates: Vs B. KRISHNA PRASAD

DMAI Vs

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-001124-001125 / 1987
Diary number: 70648 / 1987

COMMISSIONER OF INCOME TAX Vs SAKARLAL BALABHAI & CO.

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-003180-003180 / 1992
Diary number: 79192 / 1992
Advocates: P. PARMESWARAN Vs

PARAMJIT & ANR. Vs STATE OF HARYANA

Bench: A.S. ANAND,K.T. THOMAS
Case number: Appeal Criminal 243 of 1987

RAM AVTAR & ORS. Vs RAM DHANI & ORS.

Bench: N.P.SINGH,FAIZAN UDDIN
Case number: Appeal (civil) 1803 of 1982