Judgements

LEND ACQUISITION OFFICER Vs R.K. HANMANTENAWAR OR ANR.

THE LAND ACQUISITION OFFICER Vs R.K. HANMANTANAWAR & ANR

MOHD. ALI & ORS. ETC.ETC. Vs STATE OF U.P. & ORS.

GIRDHARI PARAMAND VADHAVA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000319-000319 / 1995
Diary number: 16696 / 1994
Advocates: Vs SHIVAJI M. JADHAV

CHIEF GENL. MANAGER, JAGANNATH AREA &ORS Vs STATE OF ORISSA

Bench: G.B. PATTANAIK (J)
Case number: SLP(C) No.-016476-016476 / 1996
Diary number: 68192 / 1996

THE STATE OF KARNATAKA Vs T. VENKATARAMANAPPA

Bench: M.M. PUNCHHI,K.S. PARIPOORNAN
Case number: C.A. No.-012312-012312 / 1996
Diary number: 78502 / 1991
Advocates: M. VEERAPPA Vs

C.K. LOKESH Vs P.E. PANDURANGA NAIDU

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013086-013086 / 1996
Diary number: 78327 / 1996

STATE OF U.P. Vs T.P. LAL SRIVASTAVA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012885-012885 / 1996
Diary number: 7489 / 1994
Advocates: ASHOK K. SRIVASTAVA Vs

P. SIDDALINGAPPA Vs STATE OF KARNATAKA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012872-012872 / 1996
Diary number: 2925 / 1996
Advocates: S. N. BHAT Vs

RAMESH KUMAR CHOUDHA Vs STATE OF M.P.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012859-012869 / 1996
Diary number: 19430 / 1995
Advocates: R. D. UPADHYAY Vs B. S. BANTHIA

ALL ORISSA ELECTRICAL WORKERS UNION Vs STATE OF ORISSA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-012717-012717 / 1996
Diary number: 69013 / 1996
Advocates: BHARAT SANGAL Vs

STATE BANK OF INDIA Vs BIR SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012286-012286 / 1996
Diary number: 64033 / 1995
Advocates: PREM MALHOTRA Vs

GANGE SINGH Vs N.C.T. OF DELHI

Bench: G.B. PATTANAIK (J)
Case number: Crl.A. No.-000626-000626 / 1998
Diary number: 8683 / 1998
Advocates: Vs ANIL KATIYAR

INARCO LIMITED Vs COLLECTOR OF CENTRAL EXCISE

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 2794 of 1984

IN RE : AJAY KUMAR PANDEY Vs