Judgements

MOHAMED ARIF & ORS. Vs THE STATE OF GUJARAT

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 103 of 1994

RAMKISHORE PATEL & OTHERS Vs STATE OF MADHYA PRADESH

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal Criminal 258 of 1987

PUNJAB WAKF BOARD Vs SHAKUR MASIH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-008225-008225 / 1996
Diary number: 13151 / 1994
Advocates: IRSHAD AHMAD Vs

P. RAVINDRAN & 10 ORS. Vs UNION TERRITORY OF PONDICHERRY .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-020933-020936 / 1996
Diary number: 69145 / 1996

DMAI Vs

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-001554-001558 / 1980
Diary number: 63120 / 1980

S. VINOD KUMAR Vs U O I

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-012676-012676 / 1996
Diary number: 13862 / 1995
Advocates: Vs C. V. SUBBA RAO

GANGADEVI Vs UNION OF INDIA

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: W.P.(C) No.-000574-000574 / 1994
Diary number: 1068 / 1980
Advocates: Vs C. V. SUBBA RAO

HARI SINGH & ANR. Vs STATE OF RAJASTHAN

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal Criminal 599 of 1986

SMT. GOMTIBAI (DEAD) THROUGH LRS. & ORS. Vs MATTULAL [DEAD) THROUGH LRS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1519 of 1980

LAXMANRAO BAPURAO JADHAV & ANR. Vs THE STATE OF MAHARASHTRA & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 4165 of 1988

BRIJ KISHORE SHARMA & ANR. Vs M/S. RAM SINGH & SONS & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1562 of 1980

S.VINOD KUMAR AND ANR. Vs UNION OF INDIA AND ORS.

UNION OF INDIA & ORS.ETC. Vs METAL BOX CO. OF INDIA LTD.ETC.

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: Appeal Civil 100 of 1981

PUREWAL ASSOCIATES LTD. ETC. Vs COLLECTOR OF CENTRAL EXCISE

Case number: Appeal (civil) 2800 of 1984

DMAI Vs

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-001906-001909 / 1979
Diary number: 62520 / 1979