Judgements

SMT. HIMI D/O SMT. LACHHMU & ANR. Vs SMT. HIRA DEVI WD/O BUDHU RAM & ORS.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: Appeal Civil 4845 of 1989

BIHAR STATE ELECTRICITY BOARD Vs HOTEL SATKAR (PVT.) LTD., PATNA

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-000921-000921 / 1980
Diary number: 62888 / 1980

CHATTAR SINGH Vs STATE OF RAJASTHAN

Bench: K. RAMASWAMY,K. VENKATASWAMI,G.B. PATTANAIK
Case number: C.A. No.-013118-013118 / 1996
Diary number: 78331 / 1996
Advocates: SUSHIL KUMAR JAIN Vs B. D. SHARMA

THE STATE OF KARNATAKA Vs PUPPEGOWDA

Bench: K. RAMASWAMY,K. VENKATASWAMI,G.B. PATTANAIK
Case number: C.A. No.-001284-001285 / 1980
Diary number: 63091 / 1980
Advocates: Vs LALITA KAUSHIK

JAGANNATH KASHINATH PATIL Vs NARAYAN BALU GAIKER

Bench: K. RAMASWAMY,K. VENKATASWAMI,G.B. PATTANAIK
Case number: C.A. No.-001205-001205 / 1980
Diary number: 62947 / 1980
Advocates: Vs EJAZ MAQBOOL

STATE OF MADHYA PRADESH Vs SWAROPCHANDRA

Bench: K. RAMASWAMY,K. VENKATASWAMI,G.B. PATTANAIK
Case number: Appeal (civil) 1380 of 1988

HAFIZ WASHI AHMAD Vs KUTUBUDDIN & ORS.

Bench: K. RAMASWAMY,K. VANKATASWAMI,G.B. PATTANAIK
Case number: Appeal (civil) 1007 of 1980

AGRL.PRODUCE MARKET COMM.BY SECY. Vs LAND ACQUISITION OFFR.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012883-012883 / 1996
Diary number: 89492 / 1993
Advocates: GUNTUR PRABHAKAR Vs

GUPTA STEEL INDS. Vs JOLLY STEEL INDS. P. LTD

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012995-013000 / 1996
Diary number: 78306 / 1996

HARJINDER SINGH SODHI Vs STATE OF PUNJAB

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-014737-014737 / 1996
Diary number: 68871 / 1996

MADHAV KRISHNA Vs CHANDRA BHAGA

Bench: K. RAMASWAMY,G.B. FATTANAIK
Case number: C.A. No.-012994-012994 / 1996
Diary number: 14915 / 1995
Advocates: NIRAJ SHARMA Vs SUSHIL KUMAR JAIN

JASWANT SINGH & ANR Vs THE STATE OF PUNJAB

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: Appeal Criminal 200 of 1971

STATE OF KARNATAKA Vs DIWAKARA BHAT

Bench: FAIZAN UDDIN (J)
Case number: Appeal Criminal 29 of 1989

MOHINDER SINGH & ANR.HARJINDER SINGH Vs STATE OF HARYANA.

LAND ACQUISITION OFFICER Vs R.R. HANMANTANAWAR & ANR.