Showing 27601 - 27615 of 41947 judgements
07 October 1996
Supreme Court
2 pages
STATE OF U.P. Vs VED PAL SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013221-013221 / 1996
Diary number: 16101 / 1994
Advocates: ASHOK K. SRIVASTAVA Vs

07 October 1996
Supreme Court
1 pages
U.O.I. Vs UJAGAR LAL

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013220-013220 / 1996
Diary number: 84668 / 1992
Advocates: B. KRISHNA PRASAD Vs

07 October 1996
Supreme Court
3 pages
ANUKUL CHANDRA PRADHAN Vs UNION OF INDIA & ORS.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Writ Petition(Criminal) 137 of 1996

07 October 1996
Supreme Court
2 pages
SRI HANUMANTHAPPA Vs SRI MUNINARAYANAPPA

07 October 1996
Supreme Court
0 pages
JOGINDER TULI Vs S.L. BHATIA

Case number: C.A. No.-013235-013235 / 1996
Diary number: 2113 / 1996
Advocates: GEETANJALI MOHAN Vs ARUN K. SINHA

07 October 1996
Supreme Court
0 pages
SHIVDEV SINGH GREWAL Vs HARGURBACHAN SINGH GREWAL

Case number: C.A. No.-013242-013242 / 1996
Diary number: 17298 / 1994
Advocates: ABHA R. SHARMA Vs G. K. BANSAL

04 October 1996
Supreme Court
2 pages
DY. INSPECTOR GENL. OF POLICE Vs K.S. SWAMINATHAN

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-013229-013229 / 1996
Diary number: 11423 / 1995

04 October 1996
Supreme Court
4 pages
UNION OF INDIA Vs PRAVEEN GUPTA .

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-013228-013228 / 1996
Diary number: 89495 / 1993
Advocates: B. KRISHNA PRASAD Vs M. K. GARG

04 October 1996
Supreme Court
3 pages
JANAKI S.MENON Vs V.R.S.KRISHNAN .

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-013216-013217 / 1996
Diary number: 17235 / 1995
Advocates: RAMESH BABU M. R. Vs REVATHY RAGHAVAN

04 October 1996
Supreme Court
2 pages
TAMIL NADU HOUSING BOARD Vs P. PARTHASARATHI

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-013131-013132 / 1996
Diary number: 7719 / 1995
Advocates: ARPUTHAM ARUNA AND CO Vs K. V. MOHAN

04 October 1996
Supreme Court
2 pages
DELHI ADMINISTRATION THROUGH ITS CHIEF SECRETARY & ORS. Vs SUSHIL KUMAR

04 October 1996
Supreme Court
6 pages
THE STATE OF TAMIL NADU Vs SRI SRINIVASA SALES CIRCULATION ETC.

Bench: S.P. BHARUCHA,FAIZAN UDDIN
Case number: Appeal Civil 2348 of 1978

04 October 1996
Supreme Court
5 pages
KUMBHAR DHIRAJLAL MOHANLAL Vs STATE OF GUJARAT

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 726 of 1992

03 October 1996
Supreme Court
5 pages
VIJAY SINGH DEORA Vs STATE OF RAJASTHAN

Bench: K. RAMASWAMY,K. VENKATASWAMI
Case number: C.A. No.-000119-000119 / 1994
Diary number: 69862 / 1994
Advocates: SUSHIL KUMAR JAIN Vs

03 October 1996
Supreme Court
8 pages
H.P. UNIVERSITY Vs PUNJAB UNIVERSITY

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: C.A. No.-012733-012735 / 1996
Diary number: 3521 / 1995
Advocates: NARESH K. SHARMA Vs