Judgements

SMT. TULSA BAI Vs STARE OF MADHYA PRADESH & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 3100 of 1980

EMPLOYEES' STATE INSURANCECORPORATION Vs M/S. F. FIBRE BANGALORE (P) LTD.

SHEAPUJAN BHAGAT Vs THAKUR HEMBORM & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1085 of 1980

K. MADAN Vs KRISHNAWATI

Bench: SUJATA V. MANOHAR,B.N. KIRPAL
Case number: C.A. No.-014195-014195 / 1996
Diary number: 14476 / 1995
Advocates: Vs TARA CHANDRA SHARMA

AIR INDIA STATUTORY CORPORATION Vs UNITED LABOUR UNION .

Bench: K. RAMASWAMY,B.L. HANSARIA,S.B. MAJMUDAR
Case number: C.A. No.-015535-015535 / 1996
Diary number: 84700 / 1992
Advocates: Vs ANIL KATIYAR

M. POORNACHANDRAN Vs STATE OF TAMIL NADU

Bench: K. RAMASWAMY,B.L. HANSARIA,S.B. MAJMUDAR
Case number: R.P.(C) No.-002070-002070 / 1996
Diary number: 70529 / 1996

Vs

Bench: CJT,SUJATA V. MANOHAR
Case number: /
Diary number: 3 / 0268

JAI DAYAL & ORS. Vs KRISHAN LAL GARG & ANR.

JAI DAYAL & ORS. Vs KRISHAN LAL GARG & ANR.

Bench: K.RAMASWAMY,G.B.PATTANAIK
Case number: Appeal (civil) 2583 of 1980

INDIAN DRUGS & PHARAMECUTICALS LTD. ETC. Vs EMPLOYEES STATE INSURANCE CORPORATION ETC.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 2777 of 1980

K.P.A. VELLAYAPPA NADAR (DEAD) THROUGH LRS. Vs BHAGIRATHI AMMAL AND OTHERS.

Bench: K. RAMASWAMY,G. B. PATTANAIK
Case number: Appeal (civil) 2566 of 1980

VIJAY KUMAR NIGAM (DEAD) THROUGH LRS. Vs STATE OF M.OP. & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 2564 of 1980

SMT. GULAB DEVI Vs THE DEPUTY DIRECTOR OF CONSOLIDATION & ORS.

Bench: M.M. PUNCHHI,K.S. PARIPOORNAN
Case number: Appeal (civil) 8556 of 1983

SRI TULSI Vs SMT. PARO (DEAD)

M/S. RELIANCE SILICON (I) PVT. LTD. Vs THE COLLECTOR, CENTRAL EXCISE, THANE

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: Appeal Civil 453 of 1986