Judgements

U O I Vs SITARAM SHIVHANDRAI GARODIA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014781-014781 / 1996
Diary number: 10434 / 1995

INDRA SAWHNEY Vs UNION OF INDIA

Bench: SUJATA V. MANOHAR,K. VENKATASWAMI
Case number: W.P.(C) No.-000930-000930 / 1990
Diary number: 74435 / 1990
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

COMMON CAUSE A REGD. SOCIETY Vs U.O.I. .

Bench: KULDIP SINGH,FAIZAN UDDIN
Case number: W.P.(C) No.-000024-000024 / 1995
Diary number: 18306 / 1994
Advocates: PETITIONER-IN-PERSON Vs

KALPANA DEVIPRAKASH THAKAR Vs DEVIPRASHAD THAKAR

Bench: B.L. HANSARIA,K. VENKATASWAMI
Case number: T.P.(C) No.-000170-000170 / 1996
Diary number: 70521 / 1996

SASADHAR CHAKRAVARTY & ANR. Vs UNION OF INDIA & ORS.

Bench: A.M. AHMADI,K.S. PARIPOORNAN,SUJATA V. MANOHAR
Case number: Writ Petition (Civil) 1640 of 1986

ABDUL MAJEED SAHIB Vs DISTRICT COLLECTOR KOLLAM

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014784-014784 / 1996
Diary number: 76350 / 1994
Advocates: Vs M. T. GEORGE

GOVT. OF A.P. Vs G. LAKSHMAN REDDY

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014821-014821 / 1996
Diary number: 3072 / 1996

THE GOA STATE CO.OP BANK LTD Vs PDENE TALUKA PRAT HAMIK SHIKSHAK P.S.LTD

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014783-014783 / 1996
Diary number: 78527 / 1996

VIJAY SINGH, SECY., D/O. HOME Vs MITTHANLAL HINDOLIYA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014920-014920 / 1996
Diary number: 78554 / 1996

CHEEMA ENGG. SERVICES Vs RAJAN SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014787-014787 / 1996
Diary number: 78528 / 1996

ANOKHA LAL Vs RADHAMOHAN BANSAL

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: C.A. No.-013716-013716 / 1996
Diary number: 17383 / 1995
Advocates: VIVEK GAMBHIR Vs HARINDER MOHAN SINGH

H.P. HOUSING BOARD Vs OM PAL

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-013721-013722 / 1996
Diary number: 2883 / 1996
Advocates: Y. PRABHAKARA RAO Vs S. R. SETIA

SH. VIJAY SINGH, SECRETARY HOME & ANR. Vs MITTANLAL HINDOLIYA

MURARI & ORS. Vs UNION OF INDIA & ORS.

Bench: KULDIP SINGH,FAIZAN UDDIN
Case number: Transfer Petition (Civil) 20 of 1995

RANVIR SINGH Vs STATE OF MADHYA PRADESH

Bench: G.N. RAV,B.L. HANSARIA
Case number: Appeal Criminal 369 of 1987