Judgements

18 November 1996
Supreme Court
2 pages

STATE OF PUNJAB Vs LAL SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-015057-015057 / 1996
Diary number: 78912 / 1996
Advocates: Vs DINESH KUMAR GARG

18 November 1996
Supreme Court
5 pages

R.THIRUVIRKOLAM Vs PRESIDING OFFR., IIND ADDL.,L.COURT &ANR

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-000054-000054 / 1993
Diary number: 60672 / 1993
Advocates: PARMANAND GAUR Vs

18 November 1996
Supreme Court
2 pages

NIVARTI GOVIND INGALE & DORS. Vs REVANAGOUDA BHIMANAGOUDA PATIL

Bench: K. PAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-015097-015097 / 1996
Diary number: 12829 / 1994
Advocates: Vs HEMANTIKA WAHI

18 November 1996
Supreme Court
7 pages

SARASWATI DEVI Vs SHANTI DEVI

Bench: A.S. ANAND,S.B. MAJMUDAR
Case number: C.A. No.-014608-014608 / 1996
Diary number: 78517 / 1996

18 November 1996
Supreme Court
2 pages

STATE OF KERALA Vs GURUVAYUR DEVASWOM MNG. COMMITTEE

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-021792-021792 / 1996
Diary number: 71277 / 1996

18 November 1996
Supreme Court
5 pages

MMTC LTD Vs STERLITE INDS. (I) LTD

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-012736-012736 / 1996
Diary number: 78551 / 1996
Advocates: SHRI NARAIN Vs K. J. JOHN

18 November 1996
Supreme Court
1 pages

L.I.C. OF INDIA Vs CENTRAL INDS. TRIBUNAL JAIPUR

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-008418-008418 / 1994
Diary number: 12225 / 1994
Advocates: Vs SUDARSH MENON

18 November 1996
Supreme Court
5 pages

DUTTA ASSOCIATES P.LTD. Vs INDO MARCANTILES P. LTD

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014603-014603 / 1996
Diary number: 78767 / 1996
Advocates: Vs SUNIL KUMAR JAIN