Judgements

DMAI Vs

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-004077-004078 / 1992
Diary number: 85535 / 1992

M.P. TRIATHLON ASSON. Vs INDIAN TRIATHLON FEDN.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: T.P.(C) No.-000239-000252 / 1996
Diary number: 74395 / 1996
Advocates: Vs SHAKIL AHMED SYED

ANIL KATIYAR Vs UNION OF INDIA

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-004432-004432 / 1996
Diary number: 12633 / 1995
Advocates: M. P. SHORAWALA Vs LALITA KAUSHIK

SHIV SAGAR TIWARI Vs UNION OF INDIA

Bench: KULDIP SINGH,B.L. HANSARIA
Case number: W.P.(C) No.-000585-000585 / 1994
Diary number: 14856 / 1994
Advocates: PETITIONER-IN-PERSON Vs SUSHMA SURI

EAST INDIA HOTELS LTD., CALCUTTA Vs COMNR. OF INCOME TAX, CALCUTTA

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-004167-004167 / 1994
Diary number: 81446 / 1993
Advocates: RAJINDER NARAIN & CO. Vs B. KRISHNA PRASAD

THE COMMISSIONER, CORPORATION OF MADRAS Vs MADRAS CORPORATION TEACHERS' MANDRAM & ORS.

YUDHVIR AND ORS. Vs STATE OF HARYANA

Bench: A.S. ANAND,K.T. THOMAS
Case number: Appeal Criminal 350 of 1987

KING PAL SINGH. Vs STATE OF U.P. & OTHER

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Civil 3224 of 1983

SEWA KAUR Vs STATE OF PUNJAB

Bench: A.S. ANAND,K.T. THOMAS
Case number: Crl.A. No.-001144-001144 / 1995
Diary number: 12314 / 1994
Advocates: DEBASIS MISRA Vs

SRI CHANDRASWAMI Vs C.B.I.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Crl.A. No.-001912-001912 / 1996
Diary number: 79006 / 1996
Advocates: Vs P. PARMESWARAN

EXECUTIVE OFFICER TTD Vs D NAGULU NAIDU

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014221-014221 / 1996
Diary number: 78473 / 1996
Advocates: Vs ANJANI AIYAGARI

STATE OF HARYANA Vs DHARAMPAL WATER PUMP OPERATION

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-014366-014369 / 1996
Diary number: 78480 / 1996
Advocates: Vs NARESH BAKSHI

STATE OF HARYANA Vs JASMER SINGH

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-014223-014223 / 1996
Diary number: 17211 / 1995
Advocates: Vs ANIL KUMAR GUPTA-II

MOHAN SINGH Vs INTL. AIRPORT AUTHORITY OF INDIA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014363-014363 / 1996
Diary number: 78477 / 1996

STATE OF H.P. Vs SURINDER KUMAR MOHINDRA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014222-014222 / 1996
Diary number: 11521 / 1995
Advocates: Vs HIMINDER LAL