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05 November 1996
Supreme Court 2 pages ORISSA MINING CORPN. Vs YNANDA CHANDRA PRUSTY
Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI |
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05 November 1996
Supreme Court 5 pages RAJ KUMAR GUPTA Vs LT. GOVERNOR,DELHI
Bench: J.S. VERMA,K. RAMASWAMY,S.P. BHARUCHA |
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05 November 1996
Supreme Court 6 pages U O I Vs SUSHIL KUMAR MODHI
Bench: J.S VERMA,K. RAMASWAMY,S.P. BHARUCHA |
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05 November 1996
Supreme Court 3 pages COMMANDER HEAD QUARTER CALCUTTA Vs CAP. BIPLABENDRA CHADA
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN |
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05 November 1996
Supreme Court 3 pages NOORJAHAN Vs SULTAN RAJA .
Bench: S.C. SEN |
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05 November 1996
Supreme Court 4 pages S.K. NAIR Vs STATE OF PUNJAB
Bench: G.N. RAY,B.L. HANSARIA |
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05 November 1996
Supreme Court 9 pages THE COMMISSIONER OF INCOME TAX,ANDHRA PRADESH. Vs M/S. B. POSETTY & CO.
Bench: K.S. PARIPOORNAN,SUJATA V. MANOHAR |
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05 November 1996
Supreme Court 2 pages MOHD. ABDUL KHADER MOHDKASTIM & ANOTHER Vs PAREETHIJ KUNJU SAYEDAHAMMED & OTHERS
Bench: M.M. PUNCHNI,SUJATA V. MANOHAR |
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05 November 1996
Supreme Court 5 pages SHANTINATH RAMU DANOLE & ANR. Vs JAMBU RAMU DANOLE & ORS.
Bench: N.P. SINGH,FAIZAN UDDIN |
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05 November 1996
Supreme Court 5 pages STATE OF MADHYA PRADESH Vs DHIRENDRA KUMAR
Bench: G.N. RAY,B.L. HANSARIA |
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05 November 1996
Supreme Court 0 pages In Re: AJAY KUMAR PANDEY ...Contemner Vs In Re: Ajay Kr. Pandey .....Contemner
Case number: Contempt Petition (crl.) 55 of 1996 |
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04 November 1996
Supreme Court 2 pages UNION OF INDIA Vs K.R.THAMPI
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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04 November 1996
Supreme Court 4 pages RAJ KUMAR KARANWAL Vs COMMR., MORADABAD DIVISION
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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04 November 1996
Supreme Court 2 pages SOWRASHTRA VIPRA SABHA Vs NAMAKKAL MUNICIPALITY
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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04 November 1996
Supreme Court 2 pages U O I Vs R.N. MATHUR
Bench: K. RAMASWAMY,G.B. PATTANAIK |