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19 November 1996
Supreme Court 7 pages STATE OF U.P. Vs VINAY KUMAR JAIN
Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN |
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19 November 1996
Supreme Court 14 pages COLLECTOR OF CUTOMS,AHMEDABAD Vs M/S.ESSAR GUJARAT LTD.
Bench: B.P. JEEVAN REDDY,SUHAS C. SEN,K.S. PARIPOORAN |
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19 November 1996
Supreme Court 6 pages SAVALIRAM GOTIRAM TELI BY HIS LRS. Vs MADHUKAR YESHWANT PATANKAR .
Bench: N.P. SINGH,S.B. MAJMUDAR |
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19 November 1996
Supreme Court 6 pages Vs
Bench: A.S. ANAND,K.T. THOMAS |
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19 November 1996
Supreme Court 6 pages RAMNIKLAL N. BHUTA Vs STATE OF MAHARASHTRA
Bench: B.P. JEEVAN REEDY,K.S. PARIPOORNAN |
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19 November 1996
Supreme Court 4 pages M/S. MITTAL ENGINEERING WORKS(P) LTD. Vs COLLECTOR OF CENTRAL EXCISE,MEERUT
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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19 November 1996
Supreme Court 1 pages COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs HYDERABAD RACE CLUB, MALAKPET, HYDERABAD
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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19 November 1996
Supreme Court 3 pages DALEEP SINGH Vs STATE OF U.P.
Bench: M.K. MUKHERJEE,S.P. KURDUKAR |
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19 November 1996
Supreme Court 3 pages SHESHANK SEA FOODS PVT. LTD. Vs UNION OF INDIA & ORS.
Bench: S.P. BHARUCHA,K.S. PARIPOORNAN |
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19 November 1996
Supreme Court 0 pages ASHOK YADAV Vs STATE OF M.P.
Case number: Crl.A. No.-000058-000059 / 1995 |
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18 November 1996
Supreme Court 2 pages UNION OF INDIA Vs MAHENDER SINGH .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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18 November 1996
Supreme Court 2 pages ARIKARAVULA SANYASI RAJU Vs BRANCH MANAGER, SBI, VISAKHAPATNAM
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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18 November 1996
Supreme Court 1 pages RAMA RAVALU GAVADE Vs SATABA GAVADU GAVADE(DEAD)BY LRS
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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18 November 1996
Supreme Court 3 pages PUNJAB STATE ELECTRICITY BOARD Vs SURJIT SINGH BRAR
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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18 November 1996
Supreme Court 2 pages BIHAR STATE ELECTRICITY BOARD Vs AKHIL KRISHNA MITRA
Bench: K. RAMASWAMY,G.B. PATTANAIK |