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01 November 1996
Supreme Court 2 pages THIRUMANGALATH KUNHIRATTAN APPU KURUP Vs KOILOTH KAMATH JANAKI & ORS
Bench: M.M. PUNCHHI,K. VENNKATASWAMI |
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31 October 1996
Supreme Court 0 pages A.I.,I.O.B.,SC/ST EMP.WELFARE ASSOCN&ORS Vs UNION OF INDIA .
Case number: C.A. No.-013700-013700 / 1996 |
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31 October 1996
Supreme Court 0 pages BIHAR PUBLIC SERVICE COMMN. Vs MANOJ KUMAR PANDEY
Case number: C.A. No.-003102-003103 / 1995 |
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31 October 1996
Supreme Court 3 pages REGIONAL ENGG.COLLEGE Vs GURJEET SINGH .
Bench: A.M. AHMADI,SUJATA V. MANOHAR |
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31 October 1996
Supreme Court 3 pages STATE OF KERALA Vs SASI
Bench: A.S. ANAND,K.T. THOMAS |
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31 October 1996
Supreme Court 5 pages U.T. CHANDIGARH Vs KRISHAN BHANDARI
Bench: S.C. AGRAWAL,G.T. NANAVATI |
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31 October 1996
Supreme Court 15 pages STATE OF TAMIL NADU Vs SIVARAJAN
Bench: G.N. RAY,G.T. NANAVTI |
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31 October 1996
Supreme Court 8 pages MAHAK SINGH Vs CHANCELLOR, CH. CHARAN SINGH UNIVERSITY
Bench: N.P. SINGH,S.B. MAJMUDAR |
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31 October 1996
Supreme Court 9 pages BINAY KUMAR SINGH Vs THE STATE OF BIHAR
Bench: A.S. ANAND,K.T. THOMAS |
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31 October 1996
Supreme Court 22 pages THE STATE OF TAMIL NADU Vs M/S. AROORAN SUGARS LTD.
Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S.SAGHIR AHMAD |
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31 October 1996
Supreme Court 10 pages ASSOCIATION OF SELECTED CANDIDATES OF 38TH COMBINED Vs BIHAR PUBLIC SERVICE COMMISSION & ORS.
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31 October 1996
Supreme Court 22 pages STATE OF TAMIL NADU Vs AROORAN SUGARS LTD.
Bench: KULDIP SINGH , M.M.PUNCHHI , N.P.SINGH , M.K.MUKHERJEE , SAGHIR S.AHMAD |
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30 October 1996
Supreme Court 2 pages STATE OF HARYANA Vs SURAJ BHAN
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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30 October 1996
Supreme Court 6 pages HINDUSTAN PAPER CORPN. Vs PURNENDU CHAKROBARTY & OS
Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI |
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30 October 1996
Supreme Court 9 pages M/S J.B. BODA & CO. PVT. LTD Vs CENTRAL BOARD OF DIRECT TAXESNEW DELHI.
Bench: B.P. JEEVAN REDDY,K. S. PARIPOORNAN |