Showing 27121 - 27135 of 41947 judgements
13 January 1997
Supreme Court
2 pages
SHIV KUMARI DEVENDRA OJHA Vs RAMAJOR SHITLA PRASAD OJHA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: T.P.(C) No.-000281-000281 / 1996
Diary number: 73173 / 1996
Advocates: Vs R. D. UPADHYAY

13 January 1997
Supreme Court
3 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000060-000060 / 1994
Diary number: 76602 / 1994
Advocates: R. C. KAUSHIK Vs

13 January 1997
Supreme Court
3 pages
A.P. SAREEN Vs STATE OF U P

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000168-000168 / 1997
Diary number: 79060 / 1996
Advocates: Vs RAVINDRA KUMAR

13 January 1997
Supreme Court
2 pages
A. NADAMUNI Vs PROHIBITION & EXCISE COMMR.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-025281-025281 / 1996
Diary number: 73174 / 1996

13 January 1997
Supreme Court
3 pages
SMT. HARBANS KAUR Vs THE COMMISSIONER OF WEALTH-TAX JULLUNDUR

Bench: B.P. JEEVAN REDDY,K.T THOMAS
Case number: Appeal Civil 1334 of 1981

13 January 1997
Supreme Court
0 pages
INDIAN MAIZE & CHEMICALS LTD Vs STATE OF UP

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-001421-001421 / 1997
Diary number: 60472 / 1997

13 January 1997
Supreme Court
0 pages
DHARAM PAL GOEL Vs STATE OF HARYANA .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000317-000317 / 1997
Diary number: 76444 / 1994
Advocates: Vs PREM MALHOTRA

10 January 1997
Supreme Court
24 pages
BHURI NATH Vs STATE OF J & K.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-000085-000085 / 1997
Diary number: 10407 / 1994
Advocates: Vs ASHOK MATHUR

10 January 1997
Supreme Court
5 pages
STATE OF RAJASTHAN Vs AMRIT LAL GANDHI

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-009710-009717 / 1995
Diary number: 6671 / 1995
Advocates: Vs SURYA KANT

10 January 1997
Supreme Court
3 pages
M/S. BALLIMAL NAVAL KISHORE & ANR. Vs COMMISSIONER OF INCOME TAX

Bench: B.P. JEEVAN REDDY,K.T. THOMAS
Case number: Appeal Civil 646 of 1981

10 January 1997
Supreme Court
5 pages
UNION OF INDIAN & ORS. Vs LT. COL. P. S. BHARGAVA

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Appeal Civil 252 of 1988

09 January 1997
Supreme Court
3 pages
MAVILA THAMBAN NAMBIAR Vs STATE OF KERALA

Bench: M.K. MUKHERJEE,S.P.KURDUKAR
Case number: Crl.A. No.-000349-000349 / 1993
Diary number: 71832 / 1993
Advocates: E. M. S. ANAM Vs M. T. GEORGE

09 January 1997
Supreme Court
2 pages
GORLE GOURI NAIDU (MINOR) & ANR. Vs THANARATHU BODEMMA AND ORS.

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (civil) 242 of 1987

08 January 1997
Supreme Court
4 pages
Vs

Bench: S.C. AGRAWAL,FAIZAN UDDIN
Case number: /
Diary number: 1 / 7418

08 January 1997
Supreme Court
6 pages
C.K. DAMODARAN NAIR Vs GOVT. OF INDIA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 687 of 1989