Judgements

Showing 27106 - 27120 of 41947 judgements
15 January 1997
Supreme Court
3 pages
DMAI Vs

Bench: M.K. MUKHERJEE,B.N. KIRPAL
Case number: Crl.A. No.-000256-000256 / 1992
Diary number: 85826 / 1992
15 January 1997
Supreme Court
2 pages
MOHAR SINGH Vs MANGILAL

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-002283-002283 / 1997
Diary number: 60697 / 1997
15 January 1997
Supreme Court
7 pages
K. RAMULU Vs S. SURYAPRAKASH RAO

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-000404-000405 / 1997
Diary number: 79099 / 1996
Advocates: Vs T. V. RATNAM

15 January 1997
Supreme Court
8 pages
MAHENDRA SINGH Vs DATARAM JAGNNATH

Bench: A.S. ANAND,S.B. MAJMUDAR
Case number: C.A. No.-000156-000156 / 1997
Diary number: 75288 / 1996
15 January 1997
Supreme Court
11 pages
STATE OF HARYANA Vs AMAR NATH BANSAL

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-001514-001514 / 1994
Diary number: 81498 / 1993
Advocates: PREM MALHOTRA Vs K. K. MOHAN

15 January 1997
Supreme Court
6 pages
MOHAN, YASHIN, DULI CHAND, BALBIR SINGH Vs STATE OF RAJASTHAN

15 January 1997
Supreme Court
6 pages
S.K.G. SUGAR LTD. Vs STATE OF BIHAR & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Writ Petition (Civil) 370 of 1969
15 January 1997
Supreme Court
6 pages
S.K.G. SUGAR LTD. Vs STATE OF BIHAR & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal (civil) 488 of 1985
14 January 1997
Supreme Court
8 pages
STATE OF BIHAR Vs SHYAM YADAV .

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-009227-009234 / 1995
Diary number: 10049 / 1994
Advocates: Vs DEVENDRA SINGH

14 January 1997
Supreme Court
7 pages
J. N. GOEL & ORS.G.L. GUPTA Y ORS. Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: Appeal (civil) 5363 of 1990
13 January 1997
Supreme Court
5 pages
STATE OF RAJASTHAN Vs ANI .

Bench: A.S. ANAND,K.T. THOMAS
Case number: Crl.A. No.-001533-001533 / 1995
Diary number: 79254 / 1992
Advocates: GP. CAPT. KARAN SINGH BHATI Vs SHAKIL AHMED SYED

13 January 1997
Supreme Court
4 pages
STATE OF RAJASTHAN Vs BHUP RAM

Bench: A.S. ANAND,K.T THOMAS
Case number: Crl.A. No.-000377-000377 / 1996
Diary number: 18181 / 1995
Advocates: Vs V. J. FRANCIS

13 January 1997
Supreme Court
5 pages
S. NAGARAJAN Vs DIST. COLLECTOR, SALEM

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000236-000236 / 1997
Diary number: 61711 / 1997
13 January 1997
Supreme Court
2 pages
STATE OF ORISSA Vs DUTI SAHU

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-000316-000316 / 1997
Diary number: 79071 / 1996
13 January 1997
Supreme Court
2 pages
INDIAN TRIATHLON FEDERATIONRY Vs PONDY TRIATHLON ASSON.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: T.P.(C) No.-000749-000749 / 1996
Diary number: 73172 / 1996
Advocates: Vs ANU MOHLA