Showing 26746 - 26760 of 41947 judgements
27 March 1997
Supreme Court
5 pages
GARHWAL JAL SANSTHAN KARMACHARI UNION & ANOTHER Vs STATE OF U.P. & ORS.

Bench: K.S. PARIPOORNAN,S.P. KURDUKAR
Case number: Appeal Civil 3001 of 1986

27 March 1997
Supreme Court
0 pages
U.P.S.R.T.C. Vs STATE OF U.P.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-004980-004980 / 1995
Diary number: 18821 / 1994
Advocates: Vs S. K. VERMA

27 March 1997
Supreme Court
0 pages
U.P.S.R.T.C. Vs STATE OF U.P.

Case number: C.A. No.-004980-004980 / 1995
Diary number: 18821 / 1994
Advocates: Vs S. K. VERMA

26 March 1997
Supreme Court
2 pages
A.K. JADHAV Vs STATE OF M P

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002665-002665 / 1997
Diary number: 79359 / 1996

26 March 1997
Supreme Court
2 pages
S P SUBRAMANYA SHETTY Vs K S R T C

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-004033-004033 / 1997
Diary number: 2840 / 1997

26 March 1997
Supreme Court
1 pages
HIMANSHU KUMAR VIDYARTHI & ORS. Vs STATE OF BIHAR & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Special Leave Petition (Civil) 7957 of 1996

25 March 1997
Supreme Court
4 pages
DMAI Vs

Bench: S.C. SEN,SUJATA V. MANOHAR
Case number: C.A. No.-001744-001745 / 1988
Diary number: 70293 / 1988

25 March 1997
Supreme Court
3 pages
U O I Vs BIHARI LAL SIDHANA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002668-002668 / 1997
Diary number: 61751 / 1997

25 March 1997
Supreme Court
2 pages
MAKHAN LAL Vs ASHARFI LAL .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002594-002594 / 1997
Diary number: 79346 / 1996
Advocates: Vs SHRISH KUMAR MISRA

25 March 1997
Supreme Court
2 pages
N UMAPATHY Vs BV MUNIYAPPA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002535-002535 / 1997
Diary number: 212 / 1997
Advocates: Vs GUNTUR PRABHAKAR

25 March 1997
Supreme Court
4 pages
KALIKA TIWARI Vs STATE OF BIHAR

Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS
Case number: Crl.A. No.-001171-001174 / 1995
Diary number: 11262 / 1994
Advocates: ASHOK KUMAR SHARMA Vs ABHAY CHANDRAKANT MAHIMKAR

25 March 1997
Supreme Court
7 pages
MRS. P.K. SANDHU Vs SHIV RAJ V. PATIL,HON'BLE SPEAKER LOK SABHA & ANR.

21 March 1997
Supreme Court
19 pages
DMAI Vs

Bench: CJI,S. B. MAJMUDAR
Case number: C.A. No.-004955-004977 / 1991
Diary number: 79479 / 1991

21 March 1997
Supreme Court
38 pages
ASHOK KUMAR GUPTA Vs STATE OF U.P.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-002239-002239 / 1997
Diary number: 72239 / 1994
Advocates: Vs R. AYYAM PERUMAL

21 March 1997
Supreme Court
12 pages
DMAI Vs

Bench: SUJATA V. MANOHAR
Case number: C.A. No.-004955-004977 / 1991
Diary number: 79479 / 1991