Showing 26716 - 26730 of 41947 judgements
02 April 1997
Supreme Court
2 pages
K. MANICKARAJ Vs U O I

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-002578-002578 / 1997
Diary number: 79342 / 1996

02 April 1997
Supreme Court
2 pages
DMAI Vs

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-001780-001786 / 1986
Diary number: 69548 / 1986

02 April 1997
Supreme Court
3 pages
KAMLESHWAR PRASAD Vs PRADUMANJI AGARWAL (DEAD) BY LRS

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-002576-002576 / 1997
Diary number: 3785 / 1997

02 April 1997
Supreme Court
2 pages
STATE OF ORISSA & ORS. Vs SHRI RAMANATH PATNAIK

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2673 of 1986

02 April 1997
Supreme Court
2 pages
S. GURDIAL SINGH & ORS. Vs LUDHIANA IMPROVEMENT TRUST

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 1905 of 1986

02 April 1997
Supreme Court
2 pages
DIRECTOR OF SCHOOL EDUCATION Vs T. LAKASHMAIAH & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 1671 of 1986

02 April 1997
Supreme Court
6 pages
VANKAMAMIDI VENKATA SUBBA RAO Vs CHATLAPALLI SEETHARAMARATHARANGANAYAKAMMA

01 April 1997
Supreme Court
5 pages
PRATAP PHARMA (PVT) LTD. Vs UNION OF INDIA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: W.P.(C) No.-003530-003530 / 1983
Diary number: 64999 / 1983
Advocates: P. K. JAIN Vs

01 April 1997
Supreme Court
2 pages
TAR MOHOMAD Vs UNION OF INDIA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-001393-001393 / 1977
Diary number: 61405 / 1977
Advocates: SAHARYA & CO. Vs

01 April 1997
Supreme Court
1 pages
DMAI Vs

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-001097-001098 / 1979
Diary number: 62509 / 1979

01 April 1997
Supreme Court
6 pages
M.R. PATIL, BOMBAY Vs THE MEMBER, INDL. COURT

Bench: M.K. MUKHERJEE,B.N. KIRPAL
Case number: Crl.A. No.-000364-000364 / 1997
Diary number: 79336 / 1996
Advocates: Vs RESPONDENT-IN-PERSON

01 April 1997
Supreme Court
4 pages
STATE OF ORISSA Vs UNITED INDIA INSURANCE CO. LTD.REPRESENTED BY DIVISIONAL OF

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 961 of 1978

01 April 1997
Supreme Court
1 pages
SEWA RAM & ORS. Vs UNION OF INDIA & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2746 of 1980

31 March 1997
Supreme Court
4 pages
UNION OF INDIA Vs R.IYYASWAMY

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-006122-006122 / 1997
Diary number: 76500 / 1994
Advocates: Vs M. A. KRISHNA MOORTHY

31 March 1997
Supreme Court
3 pages
KRISHAN KUMAR Vs HARYANA STATE AGRICULTURAL MKTG. BOARD

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002782-002782 / 1997
Diary number: 79382 / 1996
Advocates: Vs VINAY GARG