Showing 26761 - 26775 of 41947 judgements
21 March 1997
Supreme Court
9 pages
NATIONAL INSURANCE CO. LTD. Vs SUJIR GANESH NAYAK & CO.

Bench: K.S. PARIPOORNAN,SUJATA V. MANOHAR
Case number: C.A. No.-002136-002136 / 1997
Diary number: 19265 / 1995
Advocates: Vs E. M. S. ANAM

21 March 1997
Supreme Court
2 pages
HIMACHAL ROAD TRANSPORT CORPN. Vs KEWAL KRISHAN

Bench: K. RAMASWAMY,K.T. THOMAS
Case number: C.A. No.-002504-002504 / 1997
Diary number: 79334 / 1996

21 March 1997
Supreme Court
2 pages
SECY. TO GOVT. Vs K. MUNNIAPPAN

Bench: K. RAMASWAMY,K.T. THOMAS
Case number: C.A. No.-002503-002503 / 1997
Diary number: 79333 / 1996
Advocates: Vs CHANDAN RAMAMURTHI

21 March 1997
Supreme Court
2 pages
STATE FISHERY OFFICERS ASSOCN,WB Vs STATE OF WEST BENGAL

Bench: K. RAMASWAMY,K.T. THOMAS
Case number: SLP(C) No.-005388-005388 / 1997
Diary number: 2448 / 1997

21 March 1997
Supreme Court
1 pages
C.S. JOSHI Vs IIT, KANPUR

Bench: K. RAMASWAMY,K.T. THOMAS
Case number: C.A. No.-002553-002553 / 1997
Diary number: 79340 / 1996

21 March 1997
Supreme Court
12 pages
SHREE DIGVIJAY CEMENT CO LTD Vs STATE OF RAJASTHAN

Bench: CJI,G.T. NANAVATI,S.P. KURDUKAR
Case number: W.P.(C) No.-000366-000366 / 1997
Diary number: 12376 / 1997
Advocates: Vs SUSHIL KUMAR JAIN

21 March 1997
Supreme Court
5 pages
M/S. PREMIER FABRICATORS, ALLAHABAD Vs HEAVY ENGINEERING CORPN. LIMITED, RANCHI

Bench: MADAN MOHAN PUNCHI
Case number: Appeal Civil 1852 of 1981

21 March 1997
Supreme Court
2 pages
PUTHIYA PURAYIL KANNAN'S WIDOW KOZIPURATH CHEMMARATHIBY L.R Vs PATINHARE KOYYATTAN BALAN & ORS.

21 March 1997
Supreme Court
12 pages
M/S. PREMIER FABRICATORS, ALLAHABAD Vs HEAVY ENGINEERING CORPN. LIMITED, RANCHI

21 March 1997
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, BOMBAY Vs M/S. BANQUE NATIONALE DE-PARIS

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: Appeal Civil 6087 of 1983

21 March 1997
Supreme Court
9 pages
NATIONAL INSURANCE CO. LTD. Vs SUJIR GANESH NAYAK & CO. & ANR.

21 March 1997
Supreme Court
7 pages
E.I.D. PARRY (INDIA) LTD. Vs THE PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT,MADRA

21 March 1997
Supreme Court
3 pages
STATE OF TAMIL NADU Vs STATE OF KARNATAKA & OTHERS

Bench: CJI,S.B. MAJMUDAR,B.N. KIRPAL
Case number: Appeal Civil 303 of 1991

20 March 1997
Supreme Court
6 pages
MAJOR GENERAL INDER JIT KUMAR Vs UNION OF INDIA .

Bench: A.M. AHMADI,SUJATA V,MANOHAR
Case number: C.A. No.-002105-002105 / 1997
Diary number: 78567 / 1991
Advocates: Vs SUSHMA SURI

20 March 1997
Supreme Court
8 pages
STATE OF BIHAR Vs RAMESH CHANDRA

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-011240-011240 / 1995
Diary number: 8347 / 1995
Advocates: ANIL KUMAR JHA Vs