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21 March 1997
Supreme Court 9 pages NATIONAL INSURANCE CO. LTD. Vs SUJIR GANESH NAYAK & CO.
Bench: K.S. PARIPOORNAN,SUJATA V. MANOHAR |
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21 March 1997
Supreme Court 2 pages HIMACHAL ROAD TRANSPORT CORPN. Vs KEWAL KRISHAN
Bench: K. RAMASWAMY,K.T. THOMAS |
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21 March 1997
Supreme Court 2 pages SECY. TO GOVT. Vs K. MUNNIAPPAN
Bench: K. RAMASWAMY,K.T. THOMAS |
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21 March 1997
Supreme Court 2 pages STATE FISHERY OFFICERS ASSOCN,WB Vs STATE OF WEST BENGAL
Bench: K. RAMASWAMY,K.T. THOMAS |
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21 March 1997
Supreme Court 1 pages C.S. JOSHI Vs IIT, KANPUR
Bench: K. RAMASWAMY,K.T. THOMAS |
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21 March 1997
Supreme Court 12 pages SHREE DIGVIJAY CEMENT CO LTD Vs STATE OF RAJASTHAN
Bench: CJI,G.T. NANAVATI,S.P. KURDUKAR |
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21 March 1997
Supreme Court 5 pages M/S. PREMIER FABRICATORS, ALLAHABAD Vs HEAVY ENGINEERING CORPN. LIMITED, RANCHI
Bench: MADAN MOHAN PUNCHI |
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21 March 1997
Supreme Court 2 pages PUTHIYA PURAYIL KANNAN'S WIDOW KOZIPURATH CHEMMARATHIBY L.R Vs PATINHARE KOYYATTAN BALAN & ORS.
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21 March 1997
Supreme Court 12 pages M/S. PREMIER FABRICATORS, ALLAHABAD Vs HEAVY ENGINEERING CORPN. LIMITED, RANCHI
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21 March 1997
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, BOMBAY Vs M/S. BANQUE NATIONALE DE-PARIS
Bench: S.C. AGRAWAL,G.B. PATTANAIK |
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21 March 1997
Supreme Court 9 pages NATIONAL INSURANCE CO. LTD. Vs SUJIR GANESH NAYAK & CO. & ANR.
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21 March 1997
Supreme Court 7 pages E.I.D. PARRY (INDIA) LTD. Vs THE PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT,MADRA
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21 March 1997
Supreme Court 3 pages STATE OF TAMIL NADU Vs STATE OF KARNATAKA & OTHERS
Bench: CJI,S.B. MAJMUDAR,B.N. KIRPAL |
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20 March 1997
Supreme Court 6 pages MAJOR GENERAL INDER JIT KUMAR Vs UNION OF INDIA .
Bench: A.M. AHMADI,SUJATA V,MANOHAR |
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20 March 1997
Supreme Court 8 pages STATE OF BIHAR Vs RAMESH CHANDRA
Bench: S.C. AGRAWAL,G.T. NANAVATI |