Judgements

AWASAN MANDAL PARIJAT Vs RAJASTHAN HOUSING BOARD

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: C.A. No.-002114-002115 / 1997
Diary number: 12998 / 1995
Advocates: Vs ASHOK KUMAR SINGH

P.SADAGOPAN Vs FOOD CORPN. OF INDIA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: C.A. No.-010651-010651 / 1983
Diary number: 64995 / 1983
Advocates: Vs M. M. KASHYAP

S. JAMALUDEEN Vs HIGH COURT OF MADRAS

Bench: CJI,SUHAS C. SEN,B.N. KIRPAL
Case number: C.A. No.-002106-002109 / 1997
Diary number: 5581 / 1995
Advocates: Vs M. A. CHINNASAMY

DINESH TRIVEDI Vs U O I

Bench: CJI,SUJATA V. MANOHAR
Case number: W.P.(C) No.-000664-000664 / 1995
Diary number: 14542 / 1995
Advocates: KAMINI JAISWAL Vs P. PARMESWARAN

BALESHWAR TEWARI/& ORS. Vs SHEO JATAN & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 2533 of 1980

UNIVERSITY OF COCHIN, REP. BY ITSREGISTRAR, UNIVERSITY OF C Vs N.S. KANJOONJAMMA & ORS.UNIVERSITY OF COCHIN & ORS.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 2223 of 1985

SMT. RAM SAKHI DEVI UTTAR PRADESH PRADHAN ADHYAPAK PARISHAD Vs U.P. SECONDARY EDUCATION SERVICE COMMISSION ,STATE OF U.P.

Bench: K. RAMASWAMY,S. SAGHIR AHMAD
Case number: Appeal (civil) 472 of 1986

JAI PRAKASH SHARMA Vs STATE OF U.P. & ORS.

STATE OF BIHAR AND ANOTHER Vs RAMESH CHANDRA AND ANOTHER

DMAI Vs

Case number: C.A. No.-003432-003434 / 1983
Diary number: 65359 / 1983

COLLECTOR OF CENTRAL EXCISE, MADRAS Vs ARESON AND COMPANY

Case number: Appeal (civil) 4171 of 1986

JAI PARKASH Vs UNION OF INDIA

Bench: CJI,SUHAS C. SEN
Case number: C.A. No.-002043-002043 / 1997
Diary number: 69061 / 1986

B.O.I. FINANCE LTD. Vs THE CUSTODIAN & ORS.

Bench: CJI,S.P. BHARUCHA,B.N. KIRPAL
Case number: Appeal Civil 1753 of 1994

KADRA PAHADIYA AND ORS. ETC. Vs STATE OF BIHAR ETC.

Case number: Writ Petition (crl.) 5943 of 1980

NAGPUR IMPROVEMENT TRUST Vs NAGPUR TIMBER MERCHANTS ASSON. .

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-002030-002035 / 1997
Diary number: 84713 / 1992